Jagannath Gupta ... vs Ggsip University & Ors
2012 Latest Caselaw 5055 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Date of decision: 27th August, 2012
+                         W.P.(C) 1982/2012

         JAGANNATH GUPTA MEMORIAL
         EDUCATIONAL SOCIETY & ANR                     ..... Petitioners
                  Through: Mr. R.K. Saini with Mr. Sitab Ali
                           Chaudhary, Advs.
                           Versus
         GGSIP UNIVERSITY & ORS                     ..... Respondents
                  Through: Mr. Mukul Talwar, Adv. for GGSIP
                           University.
                           Mr. Amitesh Kumar, Adv. for AICTE.
                           Mr. Najmi Waziri, Adv. for GNCTD.
                           Mr. Anil Mittal & Mr. Amritansh Batheja,
                           Advs. for R-4.

CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
RAJIV SAHAI ENDLAW, J.

For Judgment, see LPA No. 756/2011 titled State of Haryana Vs. Global Educational and Social Trust & Ors.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE

AUGUST 27, 2012 pp..