Sh. Sanjeev Kumar vs Union Of India & Ors.
2012 Latest Caselaw 4877 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision: 21st August, 2012

+                          W.P.(C) No.3728/2011

%        SH. SANJEEV KUMAR                               .... Petitioner
                      Through:         Mr. Atul T.N., Adv.

                                   Versus

         UNION OF INDIA & ORS.                           ..... Respondents
                      Through:        Mr. Vinay Bhasin, Sr. Adv. with Mr.
                                      Manoj K. Singh, Advs. for CONCOR
                                      / R-2.
                                      Mr. J.K. Sharma, Adv. for R-3&4.
CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
                                JUDGMENT

RAJIV SAHAI ENDLAW, J.

For Judgment, see LPA No.943/2011 titled Container Corporation of India Ltd. Vs. Sh. Sanjeev Kumar.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE

AUGUST 21, 2012 'gsr'