Karan Promotors (P) Ltd. & Anr vs Ericsson Communications Pvt Ltd
2012 Latest Caselaw 4851 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                        Judgment Pronounced on: August 17, 2012

+                              RFA(OS) No.18/2011


       KARAN PROMOTORS (P) LTD. & ANR           ..... Appellants
                Represented by: Mr.Anil Sapra, Sr.Advocate
                                instructed by Mr.Tanuj
                                Khurana, Mr.Ashish Batra,
                                Mr.Yashvardhan Tiwari &
                                Ms.Payal Juneja, Advocates

                     versus


       ERICSSON COMMUNICATIONS PVT LTD        .... Respondent
                Represented by: Mr.Anil K.Kher, Sr. Advocate
                                instructed by Mr.D.R.Bhatia &
                                Mr.Siddhartha Jain, Advocates

       CORAM:
       HON'BLE MR. JUSTICE PRADEEP NANDRAJOG
       HON'BLE MR. JUSTICE MANMOHAN SINGH

MANMOHAN SINGH, J.

1. For orders see RFA (OS) No.32/2009.

(MANMOHAN SINGH) JUDGE

(PRADEEP NANDRAJOG) JUDGE

AUGUST 17, 2012/ka