Shri Bhule vs Shri Narayan Singh (Deceased) & ...
2012 Latest Caselaw 4726 Del

Citation : 2012 Latest Caselaw 4726 Del
Judgement Date : 9 August, 2012

Delhi High Court

Shri Bhule vs Shri Narayan Singh (Deceased) & ... on 9 August, 2012

Author: Rajiv Sahai Endlaw

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          Date of decision: 9th August , 2012
+              LPA No. 333/2005


%    SHRI BHULE                                 ....Appellant
                 Through: Mr. Bijender Singh, Ms. Sarika
                            Kumari Sharma, Adv.
                         Versus
     SHRI NARAYAN SINGH (DECEASED) & ANR. ... Respondents
                 Through:    None.

CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
                             JUDGMENT

RAJIV SAHAI ENDLAW, J.

For Judgment, see LPA No.92/2005 titled Chand Ram & Anr. Vs.

Financial Commissioner & Ors.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE

AUGUST 9, 2012 pp

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