Smt. Sarla Sharma & Ors. vs Prem Prakash (Deceased) Through ...
2012 Latest Caselaw 4725 Del

Citation : 2012 Latest Caselaw 4725 Del
Judgement Date : 9 August, 2012

Delhi High Court

Smt. Sarla Sharma & Ors. vs Prem Prakash (Deceased) Through ... on 9 August, 2012

Author: Rajiv Sahai Endlaw

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          Date of decision: 9th August , 2012
+               LPA No. 1554-59/2005

%    SMT. SARLA SHARMA & ORS.                       ....Appellants
                  Through: Mr. C.B. Verma with Mr. V.K.
                             Sharma, Advs.
                          Versus
     PREM PRAKASH (DECEASED)
     THROUGH LRs & ORS.                      ..... Respondents
                  Through: Mr. Arun Khosla with Ms. Shreeanka
                             Kakkar, Advs.

CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
                               JUDGMENT

RAJIV SAHAI ENDLAW, J.

For Judgment, see LPA No.92/2005 titled Chand Ram & Anr. Vs.

Financial Commissioner & Ors.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE

AUGUST 9, 2012 pp

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