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Kamla & Ors. vs Bharat Sanchar Nigam Ltd.
2012 Latest Caselaw 4724 Del

Citation : 2012 Latest Caselaw 4724 Del
Judgement Date : 9 August, 2012

Delhi High Court
Kamla & Ors. vs Bharat Sanchar Nigam Ltd. on 9 August, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 9th August, 2012
+    MAC.APP. 870/2012

     KAMLA & ORS.                                      ...... Appellants
                          Through:   Mr. J.S. Kanwar, Adv.

                 versus

     BHARAT SANCHAR NIGAM LTD.               ..... Respondent
                 Through: Mr. R.V.Sinha, Adv. with
                          Mr. A.S. Singh, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                              JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.423/2004 titled 'BHARAT SANCHAR NIGAM LTD. v. KAMLA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 09, 2012 vk

 
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