National Insurance Co. Ltd. vs Shri Ajit Singh & Ors.
2012 Latest Caselaw 4723 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 9th August, 2012
+    MAC.APP. 592/2007

     NATIONAL INSURANCE CO. LTD.             ...... Appellant
                  Through: Mr. Pradeep Gaur, Adv. with
                           Mr. Vineet Mishra, Adv.

                 versus

     SHRI AJIT SINGH & ORS.                    ..... Respondents
                    Through:        Ms. Amita Kapoor, Adv.
                                    for R1 & R-2.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 498/2007 titled 'SHRI AJIT SINGH & ANR. v. SHRI PARAMJIT SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 09, 2012 vk