Group Capt. Rajender Kumar ... vs National Insurance Co. Ltd. & Ors.
2012 Latest Caselaw 2614 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 20th April, 2012

+    MAC. APP. No. 249/2012

     GROUP CAPT. RAJENDER KUMAR AGARWAL & ORS.
                                            ..... Appellants
                   Through: Mr. R.K.Kohli, Adv. with
                            Mr. K.R. Pamei, Adv.

                              versus

     NATIONAL INSURANCE CO. LTD. & ORS...... Respondents
                  Through   Mr. S.L. Gupta, Adv. with Mr.
                            Ram Ashray, Adv. for R-1.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL


                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.238/2012 titled 'MEENU TOGNATTA & ANR. v. NATIONAL INSURANCE CO. LTD.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE APRIL 20, 2012 vk