New India Assurance Co Ltd vs Bhura & Ors
2012 Latest Caselaw 2357 Del

Citation : 2012 Latest Caselaw 2357 Del
Judgement Date : 11 April, 2012

Delhi High Court

New India Assurance Co Ltd vs Bhura & Ors on 11 April, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Reserved on: 22nd March, 2012
                                   Pronounced on: 11th April, 2012
+    MAC. APP. No.524/2010

     NEW INDIA ASSURANCE CO LTD.        ..... Appellant
                  Through: Mr. Kanwal Choudhary,
                           Advocate.
                  versus

     BHURA & ORS                              .... Respondents
                       Through:     Mr.O.P.Mannie, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 497/2010 titled 'BHURA v. PURAN SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE APRIL 11, 2012 mr

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