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National Organic Chemical ... vs Chandan Aggarwal
2011 Latest Caselaw 2423 Del

Citation : 2011 Latest Caselaw 2423 Del
Judgement Date : 5 May, 2011

Delhi High Court
National Organic Chemical ... vs Chandan Aggarwal on 5 May, 2011
Author: Indermeet Kaur
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

%                             Date of judgment: 05.05.2011

+            R.S.A.No.319/2007 & CM No. 17520/2007

NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD.
                                         ...........Appellant
                  Through: Mr. Rajinder Dhawan and Mr.
                           T. Akhtar, Advocates.

                   Versus

CHANDAN AGGARWAL
                                                  ..........Respondent
                        Through:    None.



CORAM:
HON'BLE MS. JUSTICE INDERMEET KAUR

    1. Whether the Reporters of local papers may be allowed to
       see the judgment?

    2. To be referred to the Reporter or not?                 Yes

  3. Whether the judgment should be reported in the Digest?
                                                       Yes
INDERMEET KAUR, J. (oral)

      For orders, see file of RSA No. 317/2007.



                                          INDERMEET KAUR, J.

MAY 05, 2011 A

 
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