Prabhakar vs Vijay Kumar & Others
2011 Latest Caselaw 1836 Del

Citation : 2011 Latest Caselaw 1836 Del
Judgement Date : 29 March, 2011

Delhi High Court

Prabhakar vs Vijay Kumar & Others on 29 March, 2011

Author: Anil Kumar

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+         W.P.(C) No.13435/2005

%                               Date of Decision: 29.03.2011


PRABHAKAR                                            ..... Petitioner
                        Through :    None.

                 versus

VIJAY KUMAR & OTHERS                                  .... Respondent
                   Through :         None.

CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MS. JUSTICE VEENA BIRBAL

1.   Whether Reporters of local papers may be allowed
     to see the judgment ? No

2.   To be referred to the Reporter or not? No

3.   Whether the judgment should be reported in Digest? No

ANIL KUMAR, J.

No-one is present on behalf of the parties.

The writ petition is, therefore, dismissed in default.

ANIL KUMAR, J.

VEENA BIRBAL, J.

MARCH 29, 2011 srb

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