Krishan Chander vs Shivshankar Menon & Anr.
2010 Latest Caselaw 1442 Del

*                 IN THE HIGH COURT OF DELHI AT NEW DELHI

+              Review Petition No.113 of 2010 in Cont. Cas. (C) No.626 of 2008

%                                                                           15.03.2010

       KRISHAN CHANDER                                           ......Petitioner
                                     Through: Mr. Suresh Tripathi, Advocate.

                                          Versus

       SHIVSHANKAR MENON & ANR.                                  ......Respondents

                                                      Date of Reserve: 12th March, 2010
                                                       Date of Order: 15th March, 2010

       JUSTICE SHIV NARAYAN DHINGRA

1.     Whether reporters of local papers may be allowed to see the judgment?

2.     To be referred to the reporter or not?

3.     Whether judgment should be reported in Digest?

                                     JUDGMENT

No ground is made out to review order dated 8th February, 2010. The review

petition/application is dismissed.

SHIV NARAYAN DHINGRA J. MARCH 15, 2010 'AA'