Laxman vs State
2010 Latest Caselaw 384 Del

Citation : 2010 Latest Caselaw 384 Del
Judgement Date : 22 January, 2010

Delhi High Court

Laxman vs State on 22 January, 2010

Author: A. K. Pathak

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

+       Crl. Appeal No. 976/2009
%

                             Decided on: 22nd January,2010


Laxman                                           ..... Appellant
                       Through: Mr. Vikramjit Saini, Adv.

                  Versus


State                                            ..... Respondent
                       Through: Mr. M.P. Singh, APP for the
                                State.

A.K. PATHAK, J. (ORAL)

For orders see Crl. Appeal No. 965/2009.

A.K. PATHAK, J January 22, 2010 rb

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