Namgyal Institute For Research On ... vs Turner Morrison Land Ltd.
2010 Latest Caselaw 224 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI


%                                        Date of decision : 15.01.2010



+                   FAO (OS) No.27/2010


NAMGYAL INSTITUTE FOR RESEARCH ON LADAKHI ART AND CULTURE
AND ANR.

                                                       ...APPELLANTS

                      Through:     Dr.Shyamlha Pappu, Sr.Adv. with
                                   Mr.R.Krishnaamorthi, Mr.K.K.Singh
                                   and Mr.V.K.Dawar, Advocates


                                Versus


TURNER MORRISON LAND LTD.                             ...RESPONDENT

                      Through:     Mr.Sandeep Sethi, Sr.Adv.with
                                   Mr.Lalit Gupta, Advocate


CORAM:
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE VEENA BIRBAL

1.   Whether the Reporters of local papers
     may be allowed to see the judgment?

2.   To be referred to Reporter or not?

3.   Whether the judgment should be
     reported in the Digest?

SANJAY KISHAN KAUL, J. (ORAL)

For orders, see FAO (OS) No.26/2010.

SANJAY KISHAN KAUL, J.

JANUARY 15, 2010 VEENA BIRBAL, J. dm