Times Business Solution Limited vs Arabinda Bose Institute Of ...
2010 Latest Caselaw 555 Del

Citation : 2010 Latest Caselaw 555 Del
Judgement Date : 1 February, 2010

Delhi High Court

Times Business Solution Limited vs Arabinda Bose Institute Of ... on 1 February, 2010

Author: A. K. Pathak

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+    CRL. M.C. No.296/2010
%
                                Decided on: 1st February, 2010

Times Business Solution Limited               ..... Petitioner
                     Through: Mr. Sidharth Luthra, Sr. Adv.
                              with Mohd. Faras, Adv.

                Versus

Arabinda Bose Institute of Science,
Technology & Management & Another             ..... Respondents
                     Through: Mr. M.P. Singh, Adv.

CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK

     1.Whether the Reporters of local papers          No
     may be allowed to see the judgment?

     2.To be referred to Reporter or not?             No

     3.Whether the judgment should be reported        No
       in the Digest?


A.K. PATHAK, J. (ORAL)

For orders see Crl. M.C. No. 280/2010.

A.K. PATHAK, J

February 01, 2010 ps

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