Citation : 2010 Latest Caselaw 554 Del
Judgement Date : 1 February, 2010
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL. M.C. No.292/2010
%
Decided on: 1st February, 2010
Times Business Solution Limited ..... Petitioner
Through: Mr. Sidharth Luthra, Sr. Adv.
with Mohd. Faras, Adv.
Versus
Prodeb Solutions and Others ..... Respondents
Through: Mr. M.P. Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK
1.Whether the Reporters of local papers No
may be allowed to see the judgment?
2.To be referred to Reporter or not? No
3.Whether the judgment should be reported No
in the Digest?
A.K. PATHAK, J. (ORAL)
For orders see Crl. M.C. No. 280/2010.
A.K. PATHAK, J
February 01, 2010 ps
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