Yogesh Kohli vs State & Anr.
2010 Latest Caselaw 1027 Del

*               IN THE HIGH COURT OF DELHI AT NEW DELHI

+          C.M. (Main) No.228 of 2010 & C.M. Appl. Nos.2961-2962 of 2010

%                                                                            22.02.2010

     YOGESH KOHLI                                             ......Petitioner
                                   Through: Mr. Kailash Vasdev, Senior Advocate with
                                            Mr. Siddharth Khattar, Advocate.

                                        Versus

     STATE & ANR.                                                ......Respondents

                                                    Date of Reserve: 17th February, 2010
                                                     Date of Order: 22nd February, 2010

     JUSTICE SHIV NARAYAN DHINGRA

1.   Whether reporters of local papers may be allowed to see the judgment?

2.   To be referred to the reporter or not?

3.   Whether judgment should be reported in Digest?

                                      ORDER

Issue notice of the petition to the respondents, returnable for 19th May, 2010.

In the meantime, proceedings before the trial court shall remain stayed.

SHIV NARAYAN DHINGRA J.

FEBRUARY 22, 2010 'AA'