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Emmpac Holdings Pvt. Ltd. vs Commissioner Of Income Tax, ...
2009 Latest Caselaw 4187 Del

Citation : 2009 Latest Caselaw 4187 Del
Judgement Date : 15 October, 2009

Delhi High Court
Emmpac Holdings Pvt. Ltd. vs Commissioner Of Income Tax, ... on 15 October, 2009
Author: A.K.Sikri
*     IN THE HIGH COURT OF DELHI AT NEW DELHI


+     ITA 999/2009

                                  Date of decision: 15th October, 2009

      EMMPAC HOLDINGS PVT. LTD.                     ..... Appellant
                            Through:          Mr. Satyen Sethi with
                                              Mr. Johnson Bara, Advs.


                versus


      COMMISSIONER OF INCOME TAX, DELHI-VIII & ANR.
                                      ...... Respondents

                                  Through:    Mr. Sanjeev Sabharwal,
                                              Adv.


    % CORAM:
      HON'BLE MR. JUSTICE A.K.SIKRI
      HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

      1.   Whether reporters of local papers may be allowed to see
           the judgment?
      2.   To be referred to the Reporter or not?
      3.   Whether the judgment should be reported in
           the Digest?

                           JUDGMENT

A.K.SIKRI, J. (ORAL)

1. For orders see ITA No. 968/2009.

A.K. SIKRI, J.

SIDDHARTH MRIDUL, J. October 15, 2009 mk

 
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