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Turner Morrison Ltd. vs Smt. Parvati Devi & Anr.
2009 Latest Caselaw 4186 Del

Citation : 2009 Latest Caselaw 4186 Del
Judgement Date : 15 October, 2009

Delhi High Court
Turner Morrison Ltd. vs Smt. Parvati Devi & Anr. on 15 October, 2009
Author: Shiv Narayan Dhingra
              * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                Date of Reserve: 3rd September, 2009
                                                     Date of Order: October 15, 2009

RP No. 292/2009 in Arb. P. No. 446/2007
%                                                                    15.10.2009

       Turner Morrison Limited                          ... Petitioner
                        Through: Mr. Lalit Gupta, Advocate


              Versus


       Smt. Parvati Devi & Anr.                         ... Respondents
                        Through: Ms. Shyamlaha Pappu, Sr. Advocate with
                        Mr. Krishna Moorthy & Mr. K.K.Singh, Advocate

JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

No ground is made out in the application for review of order dated

1.7.2009. The Review Application is hereby dismissed.

October 15, 2009 SHIV NARAYAN DHINGRA, J. vn

 
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