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Rani Parvati Devi vs Turner Morrison Ltd.
2009 Latest Caselaw 4185 Del

Citation : 2009 Latest Caselaw 4185 Del
Judgement Date : 15 October, 2009

Delhi High Court
Rani Parvati Devi vs Turner Morrison Ltd. on 15 October, 2009
Author: Shiv Narayan Dhingra
               * IN THE HIGH COURT OF DELHI AT NEW DELHI

                                              Date of Reserve : 3rd September, 2009
                                                    Date of Order: October 15, 2009

RA No. 186/2009 in CS(OS) No. 1650/2007
%                                                                     15.10.2009


       Rani Parvati Devi                                    ... Petitioner
                            Through: Ms. Shyamlaha Pappu, Sr. Advocate with
                            Mr. Krishna Moorthy & Mr. K.K.Singh, Advocates


               Versus


       Turner Morrison Ltd.                       ... Respondents
                        Through: Mr. Lalit Gupta, Advocate

JUSTICE SHIV NARAYAN DHINGRA

1. Whether reporters of local papers may be allowed to see the judgment?

2. To be referred to the reporter or not?

3. Whether judgment should be reported in Digest?

ORDER

No ground is made out in the application for review. The review

application is dismissed.

October 15, 2009 SHIV NARAYAN DHINGRA, J. vn

 
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