M/S. Ratna Commercial ... vs Vasu Tech Ltd. & Ors.
2009 Latest Caselaw 4855 Del

*                     HIGH COURT OF DELHI : NEW DELHI

+                     I.A No. 1487/2009 in CS (OS) No. 1093/2008



M/s Ratna Commercial Enterprises Ltd.                   ... Plaintiff
                   Through : Mr. N.K. Kaul, Sr. Adv. with
                              Mr. Sudhir K. Makkar and
                              Ms. Meenakshi Singh, Advs.

                                 Versus

Vasu Tech Ltd. and Ors.                              ... Defendants
                    Through : Mr. Sanjiv Bahl with
                              Mr. Ajay Shekhar, Advs.

Reserved on:          March 3rd, 2009
Decided on:           November 26th, 2009

Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?                     No

2. To be referred to Reporter or not?                  Yes

3. Whether the judgment should be reported
   in the Digest?                                       Yes

MANMOHAN SINGH, J.

For order, see order passed on the same date in CS (OS) No.

850/2007.

MANMOHAN SINGH, J. NOVEMBER 26, 2009 sa