Kamlesh Kumar Singh vs State
2009 Latest Caselaw 954 Del

Citation : 2009 Latest Caselaw 954 Del
Judgement Date : 23 March, 2009

Delhi High Court

Kamlesh Kumar Singh vs State on 23 March, 2009

Author: Mool Chand Garg

*          IN THE HIGH COURT OF DELHI AT NEW DELHI

+      Bail Application No. 160/2009


%                                       Date of reserve: 18.03.2009
                                        Date of decision: 23.03.2009


       KAMLESH KUMAR SINGH                        ...PETITIONER
                    Through:                 Mr.Subhash C. Buttan, Adv.

                                          Versus

       STATE                                  ...RESPONDENT
                            Through: Mr.Navin Sharma, APP

CORAM:
HON'BLE MR. JUSTICE MOOL CHAND GARG

1.     Whether the Reporters of local papers            No
       may be allowed to see the judgment?

2.     To be referred to Reporter or not?               Yes

3.     Whether the judgment should be                   Yes
       reported in the Digest?


MOOL CHAND GARG, J.

For orders see judgment in Bail Application No. 1937/2008.

MOOL CHAND GARG, J. March 23, 2009 dc

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