D.S. Kanwar vs Cbi
2009 Latest Caselaw 792 Del

*          IN THE HIGH COURT OF DELHI AT NEW DELHI


%                                         Date of reserve : 25.02.2009
     `                                    Date of decision : 12.03.2009



+        Crl.REV.P. No. 356/2007



D.S. KANWAR                                          ...PETITIONER
                               Through: Mr. D.R.Bhatia, advocate

                                       Versus

CBI                                                  ...RESPONDENT
                              Through: Vikas Pahwa, standing counsel CBI


CORAM:
HON'BLE MR. JUSTICE MOOL CHAND GARG

1.       Whether the Reporters of local papers                  No
         may be allowed to see the judgment?

2.       To be referred to Reporter or not?                     No

3.       Whether the judgment should be                         No
         reported in the Digest?

MOOL CHAND GARG, J.

For orders see the judgment in Crl.REV.P.279/2007

MOOL CHAND GARG, J. March 12, 2009 ag