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Sandeep @ Kale vs State
2009 Latest Caselaw 304 Del

Citation : 2009 Latest Caselaw 304 Del
Judgement Date : 29 January, 2009

Delhi High Court
Sandeep @ Kale vs State on 29 January, 2009
Author: Mool Chand Garg
*          IN THE HIGH COURT OF DELHI AT NEW DELHI

+       Bail Application No.1534/2008

%                                    Reserved on     : 23.1.2009
                                     Date of decision: 29.1.2009


SANDEEP @ KALE                            ...PETITIONER

                                Versus

STATE                                     ...RESPONDENT


Advocates who appeared for the parties

For Petitioner/applicant : Mr. L.S. Saini, Advocate
For State                : Mr.Arvind Kumar Gupta, APP


CORAM:
HON'BLE MR. JUSTICE MOOL CHAND GARG

1.     Whether the Reporters of local papers
       may be allowed to see the judgment?                 Yes

2.     To be referred to Reporter or not?                  Yes

3.     Whether the judgment should be                      Yes
       reported in the Digest?

MOOL CHAND GARG, J.

For orders, see Bail Application No. 1480/2008.

MOOL CHAND GARG, J. January 29, 2009 dc

 
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