M/S. Krishna Cell Links Pvt. Ltd. vs Official Liquidator & Anr.
2009 Latest Caselaw 139 Del

*         IN THE HIGH COURT OF DELHI AT NEW DELHI


                                                         Reserved on : 07.01.2009

%                                              Date of decision : 16.01.2009

+                              CO. APP. No. 42 OF 2006

M/S. OMKAM FINVEST PVT. LTD.                 ...     ...     ...     ... APPELLANT
                     Through :               Mr. Harish Malhotra,
                                             Senior Advocate with
                                             Mr. Ashim Vachher, Advocate.

                                      -VERSUS-

M/S. INDIA CAPACITORS LTD. & ANR. ...  ...                     RESPONDENTS
                      Through : Nemo.



+                              CO. APP. No. 47 OF 2006

M/S. KRISHNA CELL LINKS PVT. LTD. ...  ...                      ... APPELLANT
                      Through : Nemo.


                                      -VERSUS-

OFFICIAL LIQUIDATOR & ANR. ...                 ...     ...     RESPONDENTS
                      Through :              Mr. S.K. Luthra, Advocate for
                                             Respondent No. 1 / OL.
                                             None for Respondent No. 2.

CORAM :

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA

1.       Whether the Reporters of local papers
         may be allowed to see the judgment?

2.       To be referred to Reporter or not?

3.       Whether the judgment should be
         reported in the Digest?

SANJAY KISHAN KAUL, J.

1. For orders see Co. App. No.34/2006.

SANJAY KISHAN KAUL, J.

JANUARY 16, 2009 SUDERSHAN KUMAR MISRA, J. dm