Sidwal Refrigeration Ind. Ltd. vs Deputy Commissioner Of Income ...
2009 Latest Caselaw 5429 Del

*          IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      Reserved on:    25th November,2009
                                 Date of Decision: 23rd December, 2009

+     ITA 793/2009

      SIDWAL REFRIGERATION IND. LTD.                       ..... Appellant

                           Through:   Mr. R.M. Mehta with Mr. Bharat
                                      Beriwal, Advs.

                  versus

      DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
                                            ..... Respondent

                           Through:   Ms. Sonia Mathur, Adv.



%     CORAM:
      HON'BLE MR. JUSTICE A.K. SIKRI
      HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
      1.  Whether reporters of local papers may be allowed to see
             the judgment?
      2.     To be referred to the Reporter or not?
      3.     Whether the judgment should be reported in
             the Digest?



                             JUDGMENT

A.K. SIKRI, J.

1. For orders see ITA No. 1154/2009.

A.K. SIKRI, J.

SIDDHARTH MRIDUL, J.

DECEMBER 23, 2009 mk