Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sidwal Refrigeration Ind. Ltd. vs Deputy Commissioner Of Income ...
2009 Latest Caselaw 5424 Del

Citation : 2009 Latest Caselaw 5424 Del
Judgement Date : 23 December, 2009

Delhi High Court
Sidwal Refrigeration Ind. Ltd. vs Deputy Commissioner Of Income ... on 23 December, 2009
Author: A.K.Sikri
*          IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      Reserved on:    25th November,2009
                                 Date of Decision: 23rd December, 2009

+     ITA 161/2008

      SIDWAL REFRIGERATION IND. LTD.                       ..... Appellant

                           Through:   Mr. R.M. Mehta with Mr. Bharat
                                      Beriwal, Advs.

                  versus

      DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
                                            ..... Respondent

                           Through:   Mr. Sanjeev Sabharwal, Adv.



%     CORAM:
      HON'BLE MR. JUSTICE A.K. SIKRI
      HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
      1.  Whether reporters of local papers may be allowed to see
             the judgment?
      2.     To be referred to the Reporter or not?
      3.     Whether the judgment should be reported in
             the Digest?



                             JUDGMENT

A.K. SIKRI, J.

1. For orders see ITA No. 1154/2009.

A.K. SIKRI, J.

SIDDHARTH MRIDUL, J.

DECEMBER 23, 2009 mk

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter