V.K. Modi vs Morgan Securities & Credits Pvt. ...
2009 Latest Caselaw 1297 Del

Citation : 2009 Latest Caselaw 1297 Del
Judgement Date : 9 April, 2009

Delhi High Court

V.K. Modi vs Morgan Securities & Credits Pvt. ... on 9 April, 2009

Author: Manmohan Singh

*          HIGH COURT OF DELHI : NEW DELHI

                      OMP No.278/2004

%                     Judgment reserved on :     3rd February, 2009

                      Judgment pronounced on :      9th April, 2009

V..K. Modi                                            ...Petitioner
                      Through : Mr. L.P. Dhir, Adv. with Mr. Manoj
                                Yadav, Adv.

                    Versus
Morgan Securities & Credits Pvt. Ltd.               ..... Respondent
                    Through : Mr. P.S. Bindra, Adv.

Coram:

HON'BLE MR. JUSTICE MANMOHAN SINGH

1. Whether the Reporters of local papers may
   be allowed to see the judgment?                                Yes

2. To be referred to Reporter or not?                             Yes

3. Whether the judgment should be reported                        Yes
   in the Digest?

MANMOHAN SINGH, J.

For orders see judgment passed in OMP No.277/2004.

MANMOHAN SINGH, J APRIL 09, 2009 SD

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