Khem Chand vs Mcd And Anr.
2008 Latest Caselaw 1922 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI


%                                 Reserved on     :17.10.2008
                                  Date of decision:31.10.2008

+      LPA 318/1998

       KHEM CHAND                                 ..........Appellants

                                    Versus

       M.C.D & ANR.                               .........Respondents


       Present:        Mr. Servesh Bisaria, adv. for the appellants
                       Ms. Avnish Ahlawat, adv. for the respondents


     CORAM:
     HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
     HON'BLE MR. JUSTICE MOOL CHAND GARG

1.     Whether the Reporters of local papers Yes
       may be allowed to see the judgment?

2.     To be referred to Reporter or not?       Yes

3.     Whether the judgment should be           Yes
       reported in the Digest?

MOOL CHAND GARG, J.

1. In view of common judgment tagged in LPA 302/1998, the

present appeal stands dismissed.

MOOL CHAND GARG, J.

SANJAY KISHAN KAUL, J. OCTOBER 31, 2008 anb/sv