Kuldeep Singh And Ors. vs Lt. Governor Of Delhi And Ors.
2003 Latest Caselaw 799 Del

Citation : 2003 Latest Caselaw 799 Del
Judgement Date : 31 July, 2003

Delhi High Court

Kuldeep Singh And Ors. vs Lt. Governor Of Delhi And Ors. on 31 July, 2003

Author: S Mahajan

Bench: S Mahajan

JUDGMENT

S.K. Mahajan, J.

1. By this petition, the petitioners are seeking a direction to be given to the respondents to implement the order of the Financial Commissioner dated 31.8.2000. By a separate judgment passed today in CWP No. 7304/2000, this Court has set aside the impugned order of the Financial Commissioner. The order, implementation of which is sought in the present petition, having been set aside, this petition has become infructuous and is accordingly, dismissed.

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