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Zainab Bee vs Samiullah
2026 Latest Caselaw 840 Chatt

Citation : 2026 Latest Caselaw 840 Chatt
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Chattisgarh High Court

Zainab Bee vs Samiullah on 20 March, 2026

                                             1




                                                           2026:CGHC:13417
ASHOK
SAHU
                                                                        NAFR
Digitally signed
by ASHOK
SAHU
Date:
2026.03.20
17:14:19 +0530     HIGH COURT OF CHHATTISGARH AT BILASPUR

                                   MCC No. 277 of 2026


          Zainab Bee, W/o. Late Shri Abdul Haque, Aged About 75 Years, R/o.
          Ward No. 8 In Front Of Marwahi Police Station, P.S.- Marwahi, Gaurela
          Pendra Marwahi, Distt.- Gaurela Pendra Marwahi (C.G.)
                                                              ... Applicant
                                          versus


          1 - Samiullah S/o Shri Ajimulla Aged About 38 Years R/o Marwahi,
          Tahsil- Pendraroad, Distt.- Gaurela Pendra Marwahi (C.G.)


          2 - Kalimulla S/o Shri Ajimulla Aged About 30 Years R/o Marwahi,
          Tahsil- Pendraroad, Distt.- Gaurela Pendra Marwahi (C.G.)


          3 - Sarwari Begum D/o Shri Ajimulla W/o Shri Rafique Khan, R/o
          Sihoraroad, Jabalpur (M.P.)


          4 - Hamidullah S/o Shri Ajimulla Aged About 22 Years R/o Marwahi,
          Tahsil- Pendraroad, Distt.- Gaurela Pendra Marwahi (C.G.)


          5 - Animullah S/o Shri Ajimullah Aged About 20 Years R/o Marwahi,
          Tahsil- Pendraroad, Distt.- Gaurela Pendra Marwahi (C.G.)
                                       2




6 - Shabnam Begum W/o Shri Wahid Khan Aged About 25 Years D/o Shri
Ajimullah, R/o Purani Basti, Shahdol (M.P.)


7 - Mohd. Sidhdik S/o Late Shri Safiullah Aged About 35 Years R/o
Marwahi, Tahsil- Pendraroad, Distt.- Gaurela Pendra Marwahi (C.G.)


8 - Mohd. Rafique S/o Late Shri Safiullah Aged About 33 Years R/o
Marwahi, Tahsil- Pendraroad, Distt.- Gaurela Pendra Marwahi (C.G.)


9- Abdul Hasan (Dead) Through LRs.


9.1 - Abdul Samad S/o Late Shri Abdul Hasan Aged About 46 Years
Occupation - Business, R/o Marwahi, Post Marwahi Distt.- Gaurela
Pendra Marwahi (C.G.)


9.2 - Rabiya Begum W/o Ramjan Khan Aged About 44 Years R/o Post
Manendragarh, Distt.- Koriya (C.G.)


9.3 - Abdul Shahid S/o Late Abdul Hasan Aged About 42 Years R/o
Marwahi, Post- Marwahi, Distt.- Gaurela Pendra Marwahi (C.G.)


9.4 - Sabra Begum D/o Late Abdul Hasan Aged About 40 Years R/o
Marwhi, Post Marwahi, Distt.- Gaurela Pendra Marwahi (C.G.)


9.5 - Abdul Rashid S/o Late Abdul Hasan Aged About 38 Years R/o
Marwahi, Post- Marwahi, Distt.- Gaurela Pendra Marwahi (C.G.)


9.6 - Rakhiya Begum W/o Salim Khan Aged About 36 Years R/o
Marwahi, Post- Marwahi, Distt.- Gaurela Pendra Marwahi (C.G.)
                                   3




9.7 - Abdul Wahid S/o Late Abdul Hasan Aged About 34 Years R/o
Marwahi, Post- Marwahi, Distt.- Gaurela Pendra Marwahi (C.G.)


9.8 - Abdul Hamid S/o Late Abdul Hasan Aged About 32 Years R/o
Marwahi, Post- Marwahi, Distt.- Gaurela Pendra Marwahi (C.G.)


10 - Sattar Mohammed S/o Late Shri Karamat Khan Aged About 65 Years
R/o Village- Marwahi, Tahsil- Pendraroad, Distt.- Gaurela Pendra
Marwahi (C.G.)


11 - Barkatutta S/o Late Shri Karamat Khan Aged About 57 Years R/o
Village- Marwahi, Tahsil- Pendraroad, Distt.- Gaurela Pendra Marwahi
(C.G.)


12 - Mohd. Naim S/o Late Shri Karamat Khan Aged About 55 Years R/o
Village- Marwahi, Tahsil- Pendraroad, Distt.- Gaurela Pendra Marwahi
(C.G.)


13 - Kadir Mohammad S/o K. M. Abbas Aged About 55 Years R/o
Shivnath Road, Jarhabhatha, Ward No. 07, Om Nagar, Tahsil And
District- Gaurela Pendra Marwahi (C.G.)


14 - Niyamatullah C/o Sattar Mohammad Aged About 70 Years R/o
Village- Marwahi, Ward No. 04 Tahsil- Marwahi, District Gaurela Pendra
Marwahi (C.G.)


15 - Mohammad Salim Sheikh C/o Sattar Mohammad Aged About 67
Years R/o Village- Marwahi, Ward No. 04 Tahsil- Marwahi, District-
Gaurela Pendra Marwahi (C.G.)
                                     4



16 - Mohammad Yusuf Sheikh C/o Sattar Mohammad Aged About 55
Years R/o Village- Marwahi, Ward No. 04 Tahsil- Marwahi, District-
Gaurela Pendra Marwahi (C.G.)


17 - Asgari Begum C/o Sattar Mohammad Aged About 60 Years W/o
Rafique Khan, R/o Sihora Road, Pathani Mohalla, Ward No. 05, Near Big
Masjid, District- Jabalpur (M.P.)


18 - Afsari Begum C/o Sattar Mohammad Aged About 63 Years W/o
Shahadat Khan, R/o Village- Kudan, Post- Aamahitauna, Tahsil- Sahpura,
District- Jabalpur (M.P.)


19 - Akhtari Begum C/o Sattar Mohammad Aged About 53 Years W/o
Alisaan Khan, R/o Bhantalaiya, Near Jhaduaakunwa, Post And Tahsil And
District- Jabalpur (M.P.)


20 - Fatima Bee W/o Late Shri Safiulla Aged About 77 Years R/o
Marwahi Tahsil Marwahi, District - Gaurela Pendra Marwahi (C.G.)


21 - Begum Bee C/o Hafijulla Aged About 75 Years W/o Shri Abdul
Gaffar, R/o Marwahi Tahsil Marwahi, District - Gaurela Pendra Marwahi
(C.G.)


22 - Idan Bee W/o Late Shri Abdl Hassan Aged About 78 Years R/o
Marwahi Tahsil Marwahi, District - Gaurela Pendra Marwahi (C.G.)


23 - Samsun Bee @ Billo C/o Basheer Khan Aged About 55 Years R/o
Sihora Road, Pathani Mohalla, Ward No. 10, In Front Of Big Masjid,
District- Jabalpur (M.P.)
                                     5




24 - Israel @ Kallu C/o Basheer Khan Aged About 52 Years R/o Sihora
Road, Pathani Mohalla, Ward No. 10, In Front Of Big Masjid, District-
Jabalpur (M.P.)


25 - Aaiya Begum C/o Basheer Khan Aged About 50 Years R/o Sihora
Road, Pathani Mohalla, Ward No. 10, In Front Of Big Masjid, District-
Jabalpur (M.P.)


26 - Kaleem Khan C/o Basher Khan Aged About 48 Years R/o Sihora
Road, Pathani Mohalla, Ward No. 10, In Front Of Big Masjid, District-
Jabalpur (M.P.)


27 - Anisha C/o Basheer Khan Aged About 45 Years R/o Sihora Road,
Pathani Mohalla, Ward No. 10, In Front Of Big Masjid, District- Jabalpur
(M.P.)


28 - State Of Chhattisgarh Through- Collector, District- Gaurela Pendra
Marwahi (C.G.)
                                                     ... Respondents

(Cause Title taken from Case Information System)

For Applicant : Mr. Syed Jayed Ziya Ali, Advocate

For Respondent No.28 : Mr. Sharad Mishra, Panel Lawyer

S:B: Hon'ble Shri Justice Sanjay K. Agrawal Order On Board

20.03.2026

Heard on I.A.No.1, application for condonation of delay.

On due consideration and for the reasons stated in the application,

the same is allowed. Consequently, the delay in filing the MCC is

allowed.

Also heard on Application for Restoration of MCC No.623/2025.

On due consideration and for the reasons mentioned in the

application, which is duly supported by an affidavit, the application for

restoration of MCC No.623 of 2025 is allowed. Accordingly, MCC

No.623 of 2025 is restored to its original number for hearing and disposal

in accordance with law.

Sd/-

(Sanjay K. Agrawal) Judge Ashok

 
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