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M/S. South Eastern Coalfields Ltd vs M/S. S. R. Construction And Anr
2026 Latest Caselaw 836 Chatt

Citation : 2026 Latest Caselaw 836 Chatt
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Chattisgarh High Court

M/S. South Eastern Coalfields Ltd vs M/S. S. R. Construction And Anr on 20 March, 2026

                                                       1




                         HIGH COURT OF CHHATTISGARH AT BILASPUR


                                             ARBA No. 24 of 2015

                                   M/s. South Eastern Coalfields Ltd.
                                                     Versus
                                   M/s. S. R. Construction and Anr.


AMARDEEP
                   20/03/2026          Mr.    Ravi    Prakash   Mehrotra,   learned     Senior
CHOUBEY
                                Advocate assisted by Mr. Rajendra Singh Rana, along
Digitally signed
by AMARDEEP
CHOUBEY                         with Mr. Atul Kumar Kesharwani and Mr. Vaibhav
Date: 2026.03.20
16:02:09 +0530
                                Kartikey Agrawal, learned counsel for the appellants.

                                       Mr. Ramendra Kishore Prasad, learned counsel
                                with   Brajendra      Singh,    learned   counsel     for   the
                                respondent No.1.

None for respondent No.2, despite service of dasti notice.

The case is listed for final hearing at S.No.14.

At the very outset, learned senior counsel appearing for the appellants made a mention for out of turn hearing.

Looking to the whopping list of fresh, motion and final hearing matters, out of turn hearing cannot be

possible today and, as such, the request made by the learned counsel cannot be acceded.

At this juncture, learned senior counsel would submit that since he is coming from outside the State of Chhattisgarh, the matter may be listed in motion hearing list and fixed date may be given so as to enable him to make a prayer on the said date for hearing the matter, subject to convenience/ permission of the Court.

No objection from other side.

As prayed, list the case in the motion hearing list on 05/05/2026.

SD/-

(Bibhu Datta Guru) Judge Amardeep

 
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