Citation : 2026 Latest Caselaw 807 Chatt
Judgement Date : 20 March, 2026
1
2026:CGHC:13531
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 11561 of 2025
1 - Roshan Kumar Bhoi S/o Ramchandra Bhoi Aged About 38 Years Presently
Posted As Assistant Teacher At Govt. Primary School Palsapali, Block Saraipali
District- Mahasamund (C.G.)
2 - Bhupendra Singh Netam S/o Gopal Singh Netam Aged About 38 Years Presently
Posted As Assistant Teacher At Govt. Primary School Mundpahar (Kejuan) Block
Saraipali District- Mahasamund (C.G.)
3 - Nirupama Dewta W/o Yogesh Dewta Aged About 44 Years Presently Posted As
Assistant Teacher At Govt. Ashram Primary School Chattigirhola , Block Saraipali
District- Mahasamund (C.G.)
4 - Panchanan Sahu S/o Dukhuram Sahu Aged About 50 Years Presently Posted As
Assistant Teacher At Govt. Primary School Sirpur Block Saraipali District-
Mahasamund (C.G.)
5 - Pushpa Kumar Singh S/o Naresh Kumar Pareshwar Aged About 38 Years
Presently Posted As Assistant Teacher At Govt. Primary School Deval Bhantha
Block Saraipali District- Mahasamund (C.G.)
6 - Leena Tripathi W/o Ramakant Tripathi Aged About 37 Years Presently Posted As
Assistant Teacher At Govt. Primary School Bonda Block Saraipali District-
Mahasamund (C.G.)
7 - Sanyukta Acharya W/o Yashovardhan Acharya Aged About 33 Years Presently
Posted As Assistant Teacher At Govt. Primary School Jalgarh Block Saraipali
District- Mahasamund (C.G.)
2
8 - Sarita Bishi W/o Roopdhar Bishi Aged About 36 Years Presently Posted As
Assistant Teacher At Govt. Primary School Bonda , Block Saraipali District-
Mahasamund (C.G.)
9 - Yashovardhan Acharya S/o Yuwakendra Acharya Aged About 36 Years Presently
Posted As Assistant Teacher At Govt. Primary School Arjunda Block Saraipali
District- Mahasamund (C.G.)
10 - Saroj Kumar Choudhary S/o Lakhanlal Choudhary Aged About 49 Years
Presently Posted As Assistant Teacher At Govt. Primary School Banardih (Ssa)
Block Saraipali District- Mahasamund (C.G.)
11 - Prashant Kumar Sahu S/o Mangilal Sahu Aged About 43 Years Presently
Posted As Assistant Teacher At Govt. Primary School Khamarpali Block Saraipali
District- Mahasamund (C.G.)
12 - Sanjay Kumar Bhoi S/o Shivprasad Bhoi Aged About 34 Years Presently
Posted As Assistant Teacher At Govt. Primary School Dongijharan Block Saraipali
District- Mahasamund (C.G.)
13 - Mongara Bagh W/o Pitambar Bagh Aged About 39 Years Presently Posted As
Assistant Teacher At Govt. Primary School Bilaigarh Block Saraipali District-
Mahasamund (C.G.)
14 - Purnima Swain W/o Devarchan Aged About 37 Years Presently Posted As
Assistant Teacher At Govt. Primary School Devalbhantha Block Saraipali District-
Mahasamund (C.G.)
15 - Khileshvati Verma D/o Purushottam Aged About 36 Years Presently Posted As
Assistant Teacher At Govt. Primary School Saraipatera Block Saraipali District-
Mahasamund (C.G.)
16 - Janki Malik W/o Suresh Malik Aged About 34 Years Presently Posted As
Assistant Teacher At Govt. Primary School Girls Ruda Block Saraipali District-
Mahasamund (C.G.)
17 - Pradeep Kumar Rana S/o Gorakh Nath Rana Aged About 48 Years Presently
Posted As Assistant Teacher At Govt. Primary School Chhuiyapaly Block Saraipali
District- Mahasamund (C.G.)
3
18 - Chandrasekhar Sahu S/o Ashok Kumar Sahu Aged About 43 Years Presently
Posted As Assistant Teacher At Govt. Primary School Pretendih Block Saraipali
District- Mahasamund (C.G.)
19 - Ramakant Dadsena S/o Ramlal Dadsena Aged About 42 Years Presently
Posted As Assistant Teacher At Govt. Primary School Padkipali Block Saraipali
District- Mahasamund (C.G.)
20 - Jitendra Kuamr Sahu S/o Ratan Lal Sahu Aged About 42 Years Presently
Posted As Assistant Teacher At Govt. Primary School Dumarpali , Block Saraipali
District- Mahasamund (C.G.)
21 - Sitaram Pradhan S/o Yogeshwar Pradhan Aged About 42 Years Presently
Posted As Assistant Teacher At Govt. Primary School Podagarh Block Saraipali
District- Mahasamund (C.G.)
22 - Khirsindhu Sahu S/o Rohit Kumar Sahu Aged About 35 Years Presently Posted
As Assistant Teacher At Govt. Primary School Kutela Block Saraipali District-
Mahasamund (C.G.)
23 - Om Prakash Thakur S/o Muni Ram Thakur Aged About 47 Years Presently
Posted As Head Master At Govt. Primary School Lakhanpur Block Saraipali District-
Mahasamund (C.G.)
24 - Mohan Lal Khandel S/o Motiram Khandel Aged About 37 Years Presently
Posted As Assistant Teacher At Govt. Girls Ashram Primary School Khoksa Block
Basna District- Mahasamund (C.G.)
25 - Sohan Lal Choudhary S/o Sundar Sai Choudhary Aged About 49 Years
Presently Posted As Assistant Teacher At Govt. Primary School Risekela Block
Saraipali District- Mahasamund (C.G.)
26 - Vidyavati Bhoi W/o Rajesh Bhoi Aged About 35 Years Presently Posted As
Assistant Teacher At Govt. Primary School Girls Ruda Block Saraipali District-
Mahasamund (C.G.)
4
27 - Mahesh Kumar Sahu S/o Gaindram Sahu Aged About 49 Years Presently
Posted As Assistant Teacher At Govt. Primary School Sirboda Block Saraipali
District- Mahasamund (C.G.)
28 - Kapil Dev Pradhan S/o Karpunya Pradhan Aged About 41 Years Presently
Posted As Assistant Teacher At Govt. Primary School Mundpahar (Toresingha)
Block Saraipali District- Mahasamund (C.G.)
29 - Subodh Dharai S/o Santosh Dharai Aged About 44 Years Presently Posted As
Assistant Teacher At Govt. Primary School Lamkeni Block Saraipali District-
Mahasamund (C.G.)
30 - Girdhari Garhatiya S/o Nandlal Garhatiya Aged About 39 Years Presently
Posted As Assistant Teacher At Govt. Primary School Bhalukona Block Saraipali
District- Mahasamund (C.G.)
31 - Anita Sahu W/o Uddhav Kumar Sahu Aged About 48 Years Presently Posted As
Assistant Teacher At Govt. Primary School Lamkeni Block Saraipali District-
Mahasamund (C.G.)
32 - Sushant Kumar Rana S/o Subhas Chandra Rana Aged About 53 Years
Presently Posted As Head Master At Govt. Primary School Makarmutta , Block
Saraipali District- Mahasamund (C.G.)
33 - Madhuri Patel W/o Naresh Patel Aged About 35 Years Presently Posted As
Assistant Teacher At Govt. Primary School Diwanpali Block Saraipali District-
Mahasamund (C.G.)
34 - Susheel Kumar Nayak S/o Thakur Ram Nayak Aged About 46 Years Presently
Posted As Assistant Teacher At Govt. Primary School Mohanmuda , Block Saraipali
District- Mahasamund (C.G.)
35 - Sanjay Prasad Diwan S/o Masat Ram Diwan Aged About 38 Years Presently
Posted As Assistant Teacher At Govt. Primary School Dudumchuwa Block Saraipali
District- Mahasamund (C.G.)
36 - Hemant Kumar Chandrawanshi S/o Soniya Ram Chandrawanshi Aged About
35 Years Presently Posted As Assistant Teacher At Govt. Primary School
Mohadhipa Block Saraipali District- Mahasamund (C.G.)
5
37 - Sundar Lal Dadsena S/o Jaldhar Dadsena Aged About 36 Years Presently
Posted As Assistant Teacher At Govt. Primary School Dudumchuwan Block
Saraipali District- Mahasamund (C.G.)
38 - Sulochana Manjhi W/o Rajesh Kumar Manjhi Aged About 44 Years Presently
Posted As Assistant Teacher At Govt. Primary School Kendudhar Block Saraipali
District- Mahasamund (C.G.)
39 - Jai Prasad Loha S/o Hadu Loha Aged About 50 Years Presently Posted As
Assistant Teacher At Govt. Primary School Rajadih Block Saraipali District-
Mahasamund (C.G.)
40 - Sonilal Bhoi S/o Hiran Bhoi Aged About 50 Years Presently Posted As Assistant
Teacher At Govt. Primary School Mohgaon Block Saraipali District- Mahasamund
(C.G.)
41 - Yadram Sahu S/o Amar Singh Sahu Aged About 55 Years Presently Posted As
Head Master At Govt. Primary School Dudumchuwa Block Saraipali District-
Mahasamund (C.G.)
42 - Kusum Netam W/o Bhupendra Singh Netam Aged About 33 Years Presently
Posted As Assistant Teacher At Govt. H. S. School Kejuwna , Block Saraipali
District- Mahasamund (C.G.)
43 - Suresh Kar S/o Mayadhar Kar Aged About 42 Years Presently Posted As
Assistant Teacher At Govt. Primary School Rajadih Block Saraipali District-
Mahasamund (C.G.)
44 - Girija Diwan W/o Duleshwar Kumar Diwan Aged About 32 Years Presently
Posted As Assistant Teacher At Govt. Girls H. S. School Saraipali Block Saraipali
District- Mahasamund (C.G.)
45 - Uttama Sahu W/o Vidyacharan Sahu Aged About 45 Years Presently Posted As
Assistant Teacher At Govt. Primary School Chattigiroda , Block Saraipali District-
Mahasamund (C.G.)
... Petitioners
Versus
6
1 - State Of Chhattisgarh Through Its Secretary, School Education Department
Mahanadi Bhawan, Atal Nagar, Nawa Raipur, District- Raipur (C.G.)
2 - State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development
Department Mahanadi Bhawan, Atal Nagar, Nawa Raipur, District- Raipur (C.G.)
3 - Director Directorate Of Public Instruction Indrawati Bhawan, Atal Nagar, Naya
Raipur, District- Raipur (C.G.)
4 - Commissioner Cum Director Directorate Of Panchayat Atal Nagar, Naya Raipur
District- Raipur (C.G.)
5 - District Education Officer District - Mahasamund (C.G.)
6 - Chief Executive Officer Zila Panchayat District - Mahasamund (C.G.)
7 - Chief Executive Officer Janpad Panchayat Saraipali District - Mahasamund
(C.G.)
8 - Block Education Officer Block Saraipali District - Mahasamund (C.G.)
... Respondents
For Petitioners : Mr. Shiv Sewak Manjhi, Advocate For Respondents : Mr. Hariom Rai, Panel Lawyer S.B. Hon'ble Shri Justice Parth Prateem Sahu Order On Board 20/03/2026
1. Petitioners have filed this petition seeking following relief (s) :-
"10.1 That, this Hon'ble Court may kindly be pleased to issue a writ, order or direction in the nature of mandamus, and/or any other appropriate writ, order or direction under Article 226 of the Constitution of India directing the Respondents to implement the 2017's Kramonnati Order read with Order dated 06.04.2019 issued by the Department of School Education, Government of Chhattisgarh by upgrading and fixing the pay scale of the Petitioner from the date of completion of
10 years or 20 years of service in the same grade as the case may be;.
10.2 That, this Hon'ble Court may kindly be pleased to issue a writ, order or direction in the nature of mandamus and/or any other appropriate writ, order or direction under Article 226 of the Constitution of India directing the Respondents for disbursement of arrears accrued from the date of completion of 10 years or 20 years (as the case may be) in the service by the Petitioner till date after verifying from the local fund auditor, and to send the revised Last Pay Certificate book along with the information of the newly determined pay scale to the current Drawing and Disbursing Officer(s) of the Petitioners;.
10.3 This Hon'ble Court may kindly be pleased to issue a writ, order or direction in the nature of mandamus and/or any other appropriate writ, order or direction under Article 226 and 227 of the Constitution of India to consider the detailed directing Respondents representation along with the judgment in Sona Sahu's (supra) on which the Petitioners want to place reliance and consider and examine the same within the appropriate period as this Hon'ble Court may deem fit, and in the event the authorities come to the conclusion that the Petitioners for benefits of up- gradation in the pay scale and claims, same be paid to the Petitioners within 60 days.
10.4 Pass such other and further reliefs as this Hon'ble Court may deem fit and proper in the facts and circumstances of this case."
2. Learned counsel for petitioners submit that petitioners are entitled for
Kramonnati Vetanman in terms of decision in case of Sona Sahu Vs.
State of Chhattisgarh, in W.A. No. 261 of 2023, decided on
28.02.2024.
3. Learned State counsel opposes the submission of learned counsel for
petitioners and would submit that case of the petitioner is different than
that of case of Sona Sahu (Supra). Petitioners were earlier employee
of Panchayat Department and thereafter, they were absorbed in
Education Department pursuant to policy decision taken by State
Government on 30.06.2018. Petitioners were not appointed as regular
Assistant Teachers by School Education Department but were
appointed by Janpad Panchayat. Coordinate Bench of this Court has
considered the issue with regard to grant of Kramonnati Vetanman to
such employee in WPS No.11009 of 2025 and other batch of writ
petitions and has dismissed those writ petitions.
4. Learned counsel for the petitioners upon asking do not dispute the
submission of learned State counsel with respect to his initial
appointment under Panchayat Department by Janpad Panchayat as
also decision in WP(S) No.11009 of 2025.
5. The Coordinate Bench of this Court while considering the batch of writ
petitions lead case bearing WPS No. 11009 of 2025 with regard to
grant of Kramonnati to petitioners therein, has dismissed the writ
petitions and observed thus :-
"35. Considering the facts of the case that the petitioners till absorption in pursuance of the policy dated 30.06.2018 are not teachers of the School Education Department, they were shikshakarmis though their designation has been changed as Assistant Teacher (panchayat), Teacher (panchayat) and Lecturer (panchayat) respectively and they are governed by the separate rules framed under the Panchayat Raj Adhiniyam, 1993, therefore, the petitioners are not fulfilling the criteria as laid down in the circular dated
10.03.2017, the bunch of the writ petitions are liable to be dismissed, accordingly, they are dismissed."
6. Since the facts of the case of petitioners as is identical to the facts of
the case in WP(S) No.11009 of 2025 is not disputed, this petition is
also dismissed in terms of order passed in WPS No.11009 of 2025 and
other connected case decided on 24.11.2025.
Sd/-Sd/-
Digitally
SHUBHAM signed by
DEY SHUBHAM
(Parth Prateem Sahu)
DEY Judge
Dey
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!