[Cites 3, Cited by 0]
Chattisgarh High Court
Ghanshyam Kumar Dadsena vs State Of Chhattisgarh on 18 March, 2026
Author: Parth Prateem Sahu
Bench: Parth Prateem Sahu
1
2026:CGHC:12898
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 10588 of 2025
1 - Ghanshyam Kumar Dadsena S/o Chandra Bhushan Aged About 38 Years
Presently Posted As Teacher At Govt. Middle School Govinda, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
2 - Shakunatala Khare W/o Dauram Khare Aged About 44 Years Presently
Posted As Teacher At Govt. Middle School Govinda, Block- Bamhanidih,
District- Janjgir-Champa (C.G.)
ALFIZA
BAIG
Digitally signed
3 - Devram Dewangan S/o Firtooram Dewangan Aged About 51 Years
by ALFIZA BAIG
Date: 2026.03.19
11:00:55 +0530 Presently Posted As Teacher At Govt. Middle School Govinda, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
4 - Chhote Lal Shrivas S/o Chaitu Ram Shrivas Aged About 42 Years
Presently Posted As Assistant Teacher At Govt. Primary School Bhavreli,
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
5 - Rajesh Kumar Nayak S/o Hetram Ram Nayak Aged About 37 Years
Presently Posted As Assistant Teacher At Govt. Primary School Badgadi,
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
6 - Gayatri Sandey W/o Surendra Kumar Sandey Aged About 40 Years
Presently Posted As Head Master At Govt. Primary School Jagdalla
Champa, Block- Bamhanidih, District- Janjgir-Champa (C.G.)
7 - Meenu Singh W/o Awdhesh Singh Chandel Aged About 40 Years
Presently Posted As Head Master At Govt. Dr. Shyama Prasad Mukharji
2
Primary School Relve Champa, Block- Bamhanidih, District- Janjgir-Champa
(C.G.)
8 - Shashi Soni W/o Satish Chandra Sonar Aged About 41 Years Presently
Posted As Teacher At Govt. Middle School Lakhurri, Block- Bamhanidih,
District- Janjgir-Champa (C.G.)
9 - Bharti Patel W/o Gunik Prasad Patel Aged About 41 Years Presently
Posted As Teacher At Govt. Middle School Lakhali, Block- Bamhanidih,
District- Janjgir-Champa (C.G.)
10 - Ramayan Prasad Kewat S/o Dalganjan Kewat Aged About 49 Years
Presently Posted As Assistant Teacher At Govt. Primary School Lakhali,
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
11 - Aatmaram Chandra S/o Bodhan Chandra Aged About 50 Years
Presently Posted As Assistant Teacher At Govt. Primary School Mauhadih,
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
12 - Satynarayan Dhiwar S/o Burhau Ram Dhiwar Aged About 49 Years
Presently Posted As Assistant Teacher At Govt. Primary School Mauhadih,
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
13 - Hrideshwari Kesharwani W/o Anjay Kesharwani Aged About 49 Years
Presently Posted As Assistant Teacher At Govt. Boys Primary School
Saragaon, Block- Bamhanidih, District- Janjgir-Champa (C.G.)
14 - Rajeshwar Prasad Jaiswal S/o Suresh Kumar Jaiswal Aged About 40
Years Presently Posted As Head Master At Govt. Primary School Koniyapat,
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
15 - Arawati Soni W/o Ramsharan Soni Aged About 55 Years Presently
Posted As Head Master At Govt. Primary School Khapridih, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
16 - Padmavati Upadhyay W/o Rajesh Upadhyay Aged About 57 Years
3
Presently Posted As Head Master At Govt. Primary School Piparda, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
17 - Gangotri Bai Kanwar W/o Shital Singh Kanwar Aged About 37 Years
Presently Posted As Assistant Teacher At Govt. Primary School Piparda,
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
18 - Gulzar Bareth S/o Samay Lal Aged About 38 Years Presently Posted As
Head Master At Govt. Primary School Rohdi, Block- Bamhanidih, District-
Janjgir-Champa (C.G.)
19 - Mohan Lal Shees S/o Mahettar Lal Shees Aged About 46 Years
Presently Posted As Head Master At Govt. Primary School Amodi, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
20 - Firtu Ram Gond S/o Lachchhi Ram Gond Aged About 44 Years
Presently Posted As Head Master At Govt. Primary School Barkut, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
21 - Chhat Ram Kashyap S/o Indram Kashyap Aged About 54 Years
Presently Posted As Assistant Teacher At N.P.S. Sabariya Dera Govinda,
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
22 - Archana Singh Kanwar W/o Samman Singh Kanwar Aged About 38
Years Presently Posted As Head Master At Govt. Primary School
Bhanwarmal, Block- Bamhanidih, District- Janjgir-Champa (C.G.)
23 - Samman Singh Kanwar S/o Bhok Singh Kanwar Aged About 41 Years
Presently Posted As Assistant Teacher At N.P.S. Bhathara Bhavreli, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
24 - Ramkumar Kenwat S/o Gendul Kenwat Aged About 43 Years Presently
Posted As Head Master At N.P.S. Bhatapara Bhawreli, Block- Bamhanidih,
District- Janjgir-Champa (C.G.)
25 - Shahidul Haque Quadri S/o Anwarul Haque Quadri Aged About 50 Years
4
Presently Posted As Assistant Teacher At Govt. Primary School Hathnewra
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
26 - Barkha Miri W/o Ajeet Miri Aged About 36 Years Presently Posted As
Assistant Teacher At Govt. Primary School Hathnevra Champa, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
27 - Sanjuta Uranw W/o Krishan Kumar Uraon Aged About 44 Years
Presently Posted As Head Master At Govt. Primary School Gadamor
Champa, Block- Bamhanidih, District- Janjgir-Champa (C.G.)
28 - Gayatri Kanwar W/o Sammar Singh Kanwar Aged About 39 Years
Presently Posted As Head Master At Govt. Primary School Ghatholi
Champa, Block- Bamhanidih, District- Janjgir-Champa (C.G.)
29 - Kedar Nath Dewangan S/o Basant Lal Dewangan Aged About 42 Years
Presently Posted As Assistant Teacher At Govt. Primary School Amaruwa
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
30 - Dev Kumar Suryawanshi S/o Puran Lal Suryawanshi Aged About 39
Years Presently Posted As Teacher At Govt. Middle School Sonaidih, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
31 - Nutan Kumar Patel S/o Chamara Lal Patel Aged About 49 Years
Presently Posted As Teacher At Govt. Middle School Hathnewra Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
32 - Dwijendra Singh Karmshil S/o Suraj Singh Karmshil Aged About 47
Years Presently Posted As Head Master At Govt. Primary School Mudpar,
Block- Bamhanidih, District- Janjgir-Champa (C.G.)
33 - Rajesh Kumar Bareth S/o Badri Prasad Bareth Aged About 49 Years
Presently Posted As Teacher At Govt. Middle School Sonthi, Block-
Bamhanidih, District- Janjgir-Champa (C.G.)
... Petitioners
5
versus
1 - State Of Chhattisgarh Through Its Secretary, School Education
Department, Mahanadi Bhawan, Atal Nagar, Nawa Raipur, District- Raipur
(C.G.)
2 - State Of Chhattisgarh Through Its Secretary, Panchayat And Rural
Development Department, Mahanadi Bhawan, Atal Nagar, Nawa Raipur,
District- Raipur (C.G.)
3 - Director Directorate Of Public Instruction, Indrawati Bhawan, Atal Nagar,
Naya Raipur, District- Raipur (C.G.)
4 - Commissioner Cum Director Directorate Of Panchayat Atal Nagar Naya
Raipur, District- Raipur (C.G.)
5 - District Education Officer District- Janjgir-Champa (C.G.)
6 - Chief Executive Officer Zila Panchayat, Janjgir-Champa, District- Janjgir-
Champa (C.G.)
7 - Chief Executive Officer Janpad Panchayat, Bamhanidih, District- Janjgir-
Champa (C.G.)
8 - Block Education Officer Block- Bamhanidih, District- Janjgir-Champa
(C.G.)
... Respondents
For Petitioners : Mr. Shiv Sewak, Advocate
For Respondent/State : Mr. Aditya Tiwari, Panel Lawyer
For Respondent no. 7&8 : Mr. Pramod Shrivastava, Advocate
Hon'ble Shri Justice Parth Prateem Sahu
Order On Board
18.03.2026
1. Petitioners have filed this petition seeking following relief (s) :-
"10.1 Issue a writ, order or direction in the nature of
mandamus, and/or any other appropriate writ, order or
direction under Article 226 of the Constitution of India
direction the Respondents to implement the 2017's
Kramonnati Order read with Order dated 06.04.2019
issued by the Department of School Education,
Government of Chhattisgarh by upgrading and fixing
the pay scale of the Petitioner from the date of
completion of 10 years or 20 years of service in the
same grade as the case may be.
10.2 Issue a writ, order or direction in the nature of
mandamus and or any other appropriate writ, order or
direction under Article 226 of the Constitution of India
directing the respondents for disbursement of arrears
accrued from the date of completion of 10 years or 20
years (as the case may be) in the service by the
petitioner till date after verifying from the local fund
auditor, and to sent the revised last pay certificate book
along with the information of the newly determined pay
scale to the current Drawing and Disbursing Officer(s)
of the Petitioners.
10.3 Alternatively, issue a writ, order or direction in the
nature of mandamus and/or any other appropriate writ,
order or direction under Article 226 and 227 of the
Constitution of India directing the respondents to
consider the detailed representation along with the
judgment in Sona Sahu's (supra) on which the
petitioners want to place reliance and consider and
examined the same within the appropriate period as this
Hon'ble Court may deem fit, and in the event the
authorities come to the conclusion that the Petitioners
for benefits of up gradation in the pay scale and claims,
same be paid to the petitioners within 60 days.
10.4 Pass such other and further reliefs as this Hon'ble
Court may deem fit and proper in the facts and
circumstances of this case."
2. Learned counsel for petitioners submits that petitioners are entitled for
Kramonnati Vetanman in terms of decision in case of Sona Sahu Vs.
State of Chhattisgarh, in W.A. No.261 of 2023, decided on
28.02.2024.
3. Learned State counsel opposes the submission of learned counsel for
petitioners and would submit that case of the petitioners are different
than that of case of Sona Sahu. Petitioners were earlier employees of
Panchayat Department and thereafter, they were absorbed in
Education Department pursuant to policy decision taken by State
Government on 30.06.2018. Petitioners were not appointed as regular
Assistant Teacher by School Education Department but were
appointed by Janpad Panchayat. Coordinate Bench of this Court has
considered the issue with regard to grant of Kramonnati Vetanman to
such employees in WPS No.11009 of 2025 and other batch of writ
petitions and has dismissed those writ petitions.
4. Petitioners upon asking do not dispute the submission of learned State
counsel with respect to their initial appointment under Panchayat
Department by Janpad Panchayat as also decision in WP(S)
No.11009 of 2025.
5. Coordinate Bench of this Court while considering the batch of writ
petitions lead case bearing WPS No. 11009 of 2025 with regard to
grant of Kramonnati to petitioners therein, has dismissed the writ
petitions and observed thus :-
"35. Considering the facts of the case that the
petitioners till absorption in pursuance of the policy
dated 30.06.2018 are not teachers of the School
Education Department, they were shikshakarmis though
their designation has been changed as Assistant
Teacher (panchayat), Teacher (panchayat) and Lecturer
(panchayat) respectively and they are governed by the
separate rules framed under the Panchayat Raj
Adhiniyam, 1993, therefore, the petitioners are not
fulfilling the criteria as laid down in the circular dated
10.03.2017, the bunch of the writ petitions are liable to
be dismissed, accordingly, they are dismissed."
6. Since the facts of the case of petitioners as is identical to the facts of
the case in WP(S) No.11009 of 2025 is not disputed, this petition is
also dismissed in terms of order passed in WPS No.11009 of 2025
and other connected case decided on 24.11.2025.
sd/-
(Parth Prateem Sahu)
Judge
alfiza
