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Chattisgarh High Court
Uma Devi Sooryavanshi vs Pintu Singh on 14 March, 2026
1
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
NATIONAL LOK ADALAT
Judge - Lok Adalat : Hon'ble Mr. Justice Amitendra Kishore Prasad
Member - Lok Adalat : Mr. Apoorva Tripathi, Advocate
MAC No. 762 of 2023
1 - Uma Devi Sooryavanshi Wd/o Late Ramesh Kumar Sooryavanshi, Aged About
38 Years R/o Ward No. - 10, Sooryavanshi Mohalla, Matiyari; Post Janji Police
Station Sipat, District Bilaspur Chhattisgarh.
2 - Arun Kumar Sooryavanshi S/o Late Ramesh Kumar Sooryavanshi, Aged About
15 Years Minor Through The Mother (Natural Guardian) Uma Devi Sooryavanshi
Wd/o Late Ramesh Kumar Sooryavanshi, R/o Ward No. - 10, Sooryavanshi
Mohalla, Matiyari; Post Janji Police Station Sipat, District Bilaspur Chhattisgarh.
3 - Aditi Sooryavanshi D/o Late Ramesh Kumar Sooryavanshi, Aged About 10 Years
Minor Through The Mother (Natural Guardian) Uma Devi Sooryavanshi Wd/o Late
Ramesh Kumar Sooryavanshi, R/o Ward No. - 10, Sooryavanshi Mohalla, Matiyari;
Post Janji Police Station Sipat, District Bilaspur Chhattisgarh.
4 - Anjali D/o Late Ramesh Kumar Sooryavanshi, Aged About 6 Years Minor
Through The Mother (Natural Guardian) Uma Devi Sooryavanshi Wd/o Late
Ramesh Kumar Sooryavanshi, R/o Ward No. - 10, Sooryavanshi Mohalla, Matiyari;
Post Janji Police Station Sipat, District Bilaspur Chhattisgarh.
5 - Ankit Kumar Katakwar S/o Late Ramesh Kumar Katakwar, Aged About 4 Years
Digitally signed
Minor Through The Mother (Natural Guardian) Uma Devi Sooryavanshi Wd/o Late
by SHYNA AJAY
SHYNA DN: cn=SHYNA
AJAY,
AJAY o=PERSONAL,
st=Chhattisgarh,
c=IN
Ramesh Kumar Sooryavanshi, R/o Ward No. - 10, Sooryavanshi Mohalla, Matiyari;
2
Post Janji Police Station Sipat, District Bilaspur Chhattisgarh.
6 - Chandrika Bai W/o Ramnath, Aged About 68 Years R/o Ward No. - 10,
Sooryavanshi Mohalla, Matiyari; Post Janji Police Station Sipat, District Bilaspur
Chhattisgarh.
... Appellant(s)
versus
1 - Pintu Singh S/o Ramakant, Aged About 22 Years (Driver Of The Vehicle Motor
Cycle No. C.G. 10 AQ 3035) R/o Village Basavanpara, Jalso, Police Station Koni,
District Bilaspur Chhattisgarh
2 - Chandraprakash Bachchha S/o Indrasen Bachchha, Aged About 22 Years
(Owner Of The Vehicle Motor Cycle No. C.G. 10 AQ 3035) R/o Village
Basavanpara, Jalso, Police Station Koni, District Bilaspur Chhattisgarh
3 - I. C. I. C. I. Lombard General Insurance Company Limited, Through Branch
Managar, Branch Office - Basement , Vanijya Bhawan, Devendra Nagar, Road,
Raipur, District Raipur Chhattisgarh.( Insurer Of The Vehicle Motor Cycle No. C.G.
10 AQ 3035)
... Respondent(s)
(Cause Title downloaded from CIS Periphery)
For Appellant(s) : Mr. Anand Kesharwani, Advocate
For Respondent/ : Mr. Shekhar Raosaheb Amin, Advocate
Insurance Company
AWARD
(Passed on 14.3.2026 )
1. The Parties have filed a docket/compromise petition stating therein that
Respondent/Insurance Company has agreed to pay additional amount
of Rs.4,80,000/- (Rupees Four Lakhs Eighty Thousand only) within a
period of 60 days from today. The docket is duly filled-in and signed by
both the parties.
2. The compromise sought for by the parties is permitted and the matter
in hand stands disposed of.
3. The docket be made part of this record.
4. A copy of the compromise arrived at between the parties (docket) be
sent to the Claims Tribunal along with its record, if any, and a copy of
the award passed today, forthwith. Conditions imposed by the Claims
Tribunal will remain intact.
Sd/- Sd/-
(Amitendra Kishore Prasad) (Apoorva Tripathi)
Judge - Lok Adalat Member - Lok Adalat
High Court of Chhattisgarh High Court of Chhattisgarh
Shyna Ajay
