Bharatbhushan Nagesiya vs Branch Manager
2026 Latest Caselaw 533 Chatt

Chattisgarh High Court

Bharatbhushan Nagesiya vs Branch Manager on 14 March, 2026

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VISHAKHA signed by
BEOHAR   VISHAKHA

                                                                                       NAFR
         BEOHAR




                               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                            NATIONAL- LOK ADALAT

                      Judge - Lok Adalat : Hon'ble Shri Justice Amitendra Kishore
                                           Prasad
                     Member - Lok Adalat : Mr. Apoorva Tripathi, Advocate


                                              MAC No. 543 of 2025


                     1 - Bharatbhushan Nagesiya S/o Anandram Nagesiya Aged About 45
                     Years Occupation - Labour, R/o Village Badejampali, Naharpali, P.S.
                     And      Tahsil     Kharsia,      District       Raigarh     Chhattisgarh.


                     2 - Smt. Charan Bai Nagesiya W/o Bharatbhushan Nagesiya Aged
                     About 40 Years Occupation - Housewife, R/o Village Badejampali,
                     Naharpali, P.S. And Tahsil Kharsia, District Raigarh Chhattisgarh.


                     3 - S. Kumar Nagesiya S/o Bharatbhushan Nagesiya Aged About 9
                     Years Minor, Represented Through Father Bharatbhushan Nagesiya,
                     Son Of Anandram Nagesiya, R/o Village Badejampali, Naharpali, P.S.
                     And      Tahsil     Kharsia,      District       Raigarh     Chhattisgarh.


                     4 - Soniya Nagesiya D/o Bharatbhushan Nagesiya Aged About 14 Years
                     Minor, Represented Through Father Bharatbhushan Nagesiya, Son Of
                     Anandram Nagesiya, R/o Village Badejampali, Naharpali, P.S. And
                     Tahsil Kharsia, District Raigarh Chhattisgarh.
                                                                                ... Appellants
                                                2



                                           versus


1 - Branch Manager National Insurance Company Limited, Local Office,
Dhimrapur Road, Jagatpur, Aditya Business Park, Raigarh, District
Raigarh                                                                       Chhattisgarh.


2 - Brijmohan Sarthi S/o Manohar Sarthi Aged About 30 Years
Occupation - Driver, R/o Bade Dumarpali, P.S. Kharsia, District Raigarh
Chhattisgarh.


3 - Laxminarayan Logistic L.N. Rice Mill Vishnu Agrawal, Sarangarh
Road, Jay Ambey Motors, Kotadarai, Raigarh Chhattisgarh. (Vehicle
Owner)
                                                                     ---- Respondents
-----------------------------------------------------------------------------------------------
For Appellants :-             Mr. Ajeet Kumar Yadav, Advocate
For respondent No. 1 :-               Mr. P.K. Tulsyan, Advocate
-----------------------------------------------------------------------------------------------
                                        ORDER

(Passed on 14th March, 2026)

1. Heard

2. The Parties have filed a docket/compromise petition stating

therein that Respondent/Insurance Company has agreed to pay

additional amount of Rs. 1,10,000/- (Rs. One Lakh Ten Thousand

only) in addition to the amount awarded by the Tribunal within a

period of 60 days from today. The docket is duly filled-in and

signed by both the parties.

3. The compromise sought for by the parties is permitted and the

matter in hand stands disposed of.

4. The docket be made part of this record.

5. A copy of the compromise arrived at between the parties (docket)

be sent to the Claims Tribunal along with its record, if any, and a

copy of the award passed today, forthwith. Conditions imposed by

the Claims Tribunal will remain intact.

              Sd/-                                   Sd/-

  (Amitendra Kishore Prasad)                  (Apoorva Tripathi)
        Judge -Lok Adalat                   Member - Lok Adalat
    High Court of Chhattisgarh          High Court of Chhattisgarh
           Bilaspur                              Bilaspur




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