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Ku. Chandraprabha vs Chhattisgarh State Power Distribution ...
2026 Latest Caselaw 519 Chatt

Citation : 2026 Latest Caselaw 519 Chatt
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Chattisgarh High Court

Ku. Chandraprabha vs Chhattisgarh State Power Distribution ... on 14 March, 2026

                                                           1




                                                                                          NAFR
         Digitally
VISHAKHA signed by
BEOHAR   VISHAKHA
         BEOHAR
                               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                            NATIONAL- LOK ADALAT

                      Judge - Lok Adalat : Hon'ble Shri Justice Amitendra Kishore
                                           Prasad
                      Member - Lok Adalat : Mr. Apoorva Tripathi, Advocate


                                               WPS No. 4336 of 2020


                     1 - Ku. Chandraprabha D/o Late Ranjan, Aged About 26 Years Caste -
                     Rawat, R/o Dharampura, Dalpatsagar Ward No. 18, Jagdalpur, District -
                     Bastar Chhattisgarh., District : Bastar(Jagdalpur), Chhattisgarh
                                                                                ... Petitioner(s)
                                                         versus
                     1 - Chhattisgarh State Power Distribution Company Limited, Through Its
                     Managing Director, Dagania, Raipur Chhattisgarh., District : Raipur,
                     Chhattisgarh


                     2 - The Executive Director / Chief Engineer, Chhattisgarh State Power
                     Distribution Company Limited, Geedam Road, Jagdalpur, District -
                     Bastar   Chhattisgarh.,    District   :     Bastar(Jagdalpur),   Chhattisgarh


                     3 - The Executive Engineer, Chhattisgarh State Power Distribution
                     Company Limited, Geedam Road, Jagdalpur, District - Bastar
                     Chhattisgarh.,     District     :         Bastar(Jagdalpur),     Chhattisgarh


                     4 - The Assistant Engineer, Chhattisgarh State Power Distribution
                                               2

Company         Limited,      Dharampura,          Jagdalpur,        District    -     Bastar
Chhattisgarh., District : Bastar(Jagdalpur), Chhattisgarh
                                                                       ---- Respondents
-----------------------------------------------------------------------------------------------
Mr. Jitendra Shrivastava, Advocate for the petitioner, is present before
this Court. The petitioner is appearing through video conferencing.
Respondents are present through their Officer In-charge.
-----------------------------------------------------------------------------------------------
                                        ORDER

(Passed on 14th March, 2026)

1. Heard

2. The present petition has been filed seeking direction to

respondent authorities to release the dues on account of death-

cum-retirement benefits in favour of the petitioner.

3. Today, both the parties filed compromise application stating that

the grievance of the petitioner has been redressed. Hence both

the parties compromised the dispute amicably and as such

nothing remains in this petition for adjudication.

4. The contesting parties to this petition have amicably

settled/compromised the dispute. We have also found that the

terms and conditions of compromise/settlement arrived at

between the contesting parties are just, proper and legal and

hence are acceptable. We accordingly accept the compromise/

settlement, proposed by the parties.

5. A copy of this compromise/docket arrived at by the parties be

made part of this record.

6. Accordingly, the instant petition is disposed of on the basis of said

compromise deed.

               Sd/-                                    Sd/-

  (Amitendra Kishore Prasad)                   (Apoorva Tripathi)
        Judge -Lok Adalat                    Member - Lok Adalat
    High Court of Chhattisgarh           High Court of Chhattisgarh
           Bilaspur                               Bilaspur


Vishakha
 

 
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