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Lakhmuram Netam vs State Of Chhattisgarh
2026 Latest Caselaw 1097 Chatt

Citation : 2026 Latest Caselaw 1097 Chatt
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Chattisgarh High Court

Lakhmuram Netam vs State Of Chhattisgarh on 30 March, 2026

                                                          1




         Digitally
         signed by
         SIDDHANT
SIDDHANT TAMRAKAR
TAMRAKAR Date:
         2026.03.30
         18:06:01
         +0530
                                                                       2026:CGHC:14820


                                                                                            NAFR
                                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                WPS No. 6927 of 2021

                      1 - Lakhmuram Netam S/o Shri Lachharam Netam Aged About 46 Years
                      Address Government Primary School, Dihipara, Pandyatgaon, District
                      Kondagaon                                                       Chhattisgarh.


                      2 - Jaganath Netem S/o Late Shri Sonsai Netam Aged About 48 Years Address
                      Government Primary School, Suvadongri District Kondagaon Chhattisgarh.


                      3 - Lekhan Ram Yadav S/o Late Shri Jaganath Yadav Aged About 45 Years
                      Address Government Middle School, Painsra District Kondagaon Chhattisgarh.


                      4 - Mithuram Manzi S/o Shri Amar Sai Manzi Aged About 51 Years Address
                      Government Primary School, Sadadi District Kondagaon Chhattisgarh.


                      5 - Sukhdev Markam S/o Shri Udangu Markam Aged About 43 Years Address
                      Government Middle School, Jaitpuri District Kondagaon Chhattisgarh.


                      6 - Faguram Yadav S/o Late Shri Dayaram Yadav Aged About 52 Years
                      Address Government Primary School, Kanhargaon District Kondagaon
                      Chhattisgarh.


                      7 - Aasman Ram Netam S/o Late Shri Birjuram Netam Aged About 45 Years
                      Address   Government    Primary   School,   Mohpal   District    Kondagaon
                      Chhattisgarh.
                                     2

8 - Jagjivan Gudram S/o Shri Chaituram Kudram Aged About 51 Years Address
Government Primary School, Bhattipara Bangoli District Kondagaon
Chhattisgarh.


9 - Sanjeev Kumar Salam S/o Shri Sonu Ram Salam Aged About 47 Years
Address   Government   Middle    School,   Junanara   District   Kondagaon
Chhattisgarh.


10 - Harishchandra Nag S/o Late Shri Mharsingh Nag Aged About 46 Years
Address Government Primary School, Kallepara, Digantar District Kondagaon
Chhattisgarh.


11 - Pakuram Korram S/o Shri Pilariram Aged About 47 Years Address
Government Primary School, Patharkada District Kondagaon Chhattisgarh.


12 - Sukuram Maravi S/o Late Shri Bhaluram Maravi Aged About 48 Years
Address Government Primary School, Urendabeda District Kondagaon
Chhattisgarh.


13 - Sundar Singh Dugga S/o Lakhmuram Dugga Aged About 47 Years
Address Government Primary School, Konda, Pakhna, District Kondagaon
Chhattisgarh.


14 - Baldas Sori S/o Shri Panduram Sori Aged About 46 Years Address
Government Primary School, Chhote Bokrabeda District Kondagaon
Chhattisgarh.


15 - Narendra Kumar Baghel S/o Late Lachhuram Aged About 42 Years
Address Government Primary School, Navapara Konguda District Kondagaon
Chhattisgarh.


16 - Dilip Kumar Acharya S/o Late Shri Sudhir Acharya Aged About 48 Years
Address Government Primary School, Banchapai, District Kondagaon
                                      3

Chhattisgarh.


17 - Chandrabhan Jain S/o Late Shri Ramlal Jain Aged About 51 Years Address
Government Primary School, Madkada District Kondagaon Chhattisgarh.


18 - Sukhlal Nag S/o Late Shri Pahandi Ram Nag Aged About 43 Years
Address Government Primary School, Davde District Kondagaon Chhattisgarh.


19 - Smt. Rambati Netam W/o Late Nohruram Netam Aged About 45 Years
Address Government Primary School, Patelpara Fuker, District Kondagaon
Chhattisgarh.


20 - Nanad Kumar Pradhan S/o Late Shri Chitram Pradhan Aged About 47
Years Address Government Middle School, Banjoda District Kondagaon
Chhattisgarh.


21 - Sunil Mandal S/o Late Shri Narendranath Aged About 54 Years Address
Government Primary School, Sarpanchapara, District Kondagaon Chhattisgarh.


22 - Nirmal Pandey S/o Late Shri Dharma Singh Pandey Aged About 44 Years
Address Government Primary School, Palna District Kondagaon Chhattisgarh.


23 - Sudhir Kumar Netam S/o Late Shri Dhadvaram Netam Aged About 46
Years Address Government Primary School, Farashgaon, District Kondagaon
Chhattisgarh.


24 - Sukhram Patel S/o Late Shri Ghasiyaram Patel Aged About 51 Years
Address Government Primary School, Jhakri District Kondagaon Chhattisgarh.


25 - Son Singh Netam S/o Baisakhuram Netam Aged About 50 Years Address
Government Primary School, Praida, District Kondagaon Chhattisgarh.


26 - Santuram Rana S/o Devenath Rana Aged About 46 Years Address
                                        4

Government Primary School, Block Farashgaon, District Kondagaon
Chhattisgarh.


27 - Ram Kumar Patra S/o Shri Somaruram Patra Aged About 41 Years
Address   Government      Primary   School,   Kumharpara     Banjoda      District
Kondagaon                                                            Chhattisgarh.


28 - Makhanlal Kunwar S/o Shri Sulendra Singh Kunwar Aged About 43 Years
Address   Government      Primary   School,     Mohpal,   District    Kondagaon
Chhattisgarh.


29 - Gurubachan Singh Netam S/o Late Shri Chaitram Netam Aged About 50
Years Address Government Primary School, Banchpai District Kondagaon
Chhattisgarh.


30 - Harilal Baidh S/o Shri Ratturam Baidh Aged About 52 Years Address
Government Middle School, Bhanpuri, District Kondagaon Chhattisgarh.


31 - Kanwalram Bhoyar S/o Sunkchand Bhoyar Aged About 44 Years Address
Government      Primary   School,   Hemrupara    Sadari   District    Kondagaon
Chhattisgarh.


32 - Sonlal Netam S/o Late Shri Baishakhuram Netam Aged About 48 Years
Address Government Primary School, Kadhaidesh District Kondagaon
Chhattisgarh.


33 - Navratan Mali S/o Shri Sakharam Mali Aged About 51 Years Address
Primary School, Gaytapara, Madagaon, District Kondagaon Chhattisgarh.


34 - Rupsingh Vaidh S/o Shri Mehattar Ram Baidh Aged About 50 Years
Address   Government      Primary   School,     Torannd   District    Kondagaon
Chhattisgarh.
                                         5

35 - Ram Prasad Netam S/o Shri Firturam Aged About 48 Years Address
Government Primary School, Manziatagaon District Kondagaon Chhattisgarh.


36 - Dulchand Nag S/o Late Shri Dulchand Nag Aged About 46 Years Address
Government Primary School, Chandabeda District Kondagaon Chhattisgarh.


37 - Shiv Chand Bhoyar S/o Mahruram Bhoyar Aged About 42 Years Address
Demrupara         Bangali         District     Kondagaon            Chhattisgarh.


38 - Gajendra Singh Thakur S/o Late Shri Sundar Singh Thakur Aged About 45
Years Government School, Bhimabhata, District Kondagaon Chhattisgarh.


39 - Laxman Singh Yadav S/o Late Shri Basuram Aged About 49 Years
Address Government Primary School, Gudtipara, District Kondagaon
Chhattisgarh.
                                                                  ... Petitioner(s)


                                     versus


1 - State Of Chhattisgarh Through Its Secretary, Department Of School
Education, Mahanadi Bhawan, Atal Nagar, Mantralaya, New Raipur District
Raipur Chhattisgarh.
2 - The Secretary Department Of Panchayat, Mahanadi Bhawan, Atal Nagar,
Mantralaya, New Raipur, District Raipur Chhattisgarh.
3 - Collector District Bastar Chhattisgarh.
4 - Chief Executive Officer Janpad Panchayat Farshgaon, Kondagaon,
Chhattisgarh.
5 - District Education Officer District Kondagaon Chhattisgarh.
                                                            ... Respondent(s)

For Petitioners : Ms. Renu Kochar, Advocate For State : Ms. Saumya Sharma, and Mr. Abhishek Singh, Panel Lawyers

Hon'ble Shri Justice Rakesh Mohan Pandey

Order on Board 30.3.2026

1. At the very outset, learned counsel appearing for the parties jointly

submit that the issue involved in this petition is no longer res integra and

this petition is squarely covered by the judgment passed by this court in

batch of writ petitions leading case of which being WPS No. 777 of 2021

parties being Rajendra Prasad Patel and Others Versus State of

Chhattisgarh and Others which was decided on 17.2.2026.

2. In the light of the submission made herein-above, this Court is of the

opinion that this petition is squarely covered by the judgment rendered

by this Court in WPS No. 777 of 2021 & bunch of petitions decided on

17.2.2026 in case of Rajendra Prasad Patel and Others Versus State of

Chhattisgarh and Others.

3. Accordingly, this petition is disposed in terms of the order passed by this

Court in the case of Rajendra Prasad Patel (supra).

Sd/-

(Rakesh Mohan Pandey) JUDGE $iddhant

 
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