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Bhilai Engineering Works vs State Of Chhattisgarh
2026 Latest Caselaw 1503 Chatt

Citation : 2026 Latest Caselaw 1503 Chatt
Judgement Date : 9 April, 2026

[Cites 0, Cited by 0]

Chattisgarh High Court

Bhilai Engineering Works vs State Of Chhattisgarh on 9 April, 2026

                                                 1




                                                                     2026:CGHC:16258
                                                                                NAFR


Digitally

                      HIGH COURT OF CHHATTISGARH AT BILASPUR
signed
by
SHAYNA
KADRI



                                      WPC No. 312 of 2021


            1 - Devraj Sahu S/o Late Shri Siraj Singh Sahu Aged About 45 Years
            R/o Infront Of Gopi Mobile Shop, Shanti Vihar Colony, Daganiya,
            Raipur, C.G., District : Raipur, Chhattisgarh
                                                                       --- Petitioner(s)


                                              versus


            1 - State Of Chhattisgarh Through The Secretary Of Transport
            Department Mahanadi Bhawan, New Raipur, Chhattisgarh., District :
            Raipur, Chhattisgarh
            2 - Transport Commissioner Chhattisgarh Government Transport
            Department, Indrawati Bhawan Atal Nagar, New Raipur Chhattisgarh.,
            District : Raipur, Chhattisgarh
            3 - Additional Commissioner Chhattisgarh Government Transport
            Department, C-Block, 3rd Floor, Indrawati Bhawan Atal Nagar, New
            Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
            4 - Regional Transport Office The Commissioner, Raipur Chhattisgarh.,
            District : Raipur, Chhattisgarh
            5 - National Informatics Centre Through In Chage Officer, Room No. 14,
            15, 16 2nd Floor, Administrative Block, Mantralaya, Mahanadi Bhawan,
            Atal Nagar, Nava Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
                                          2


6   -   Vardhman     Ford     Vardhman         Wheels   Pvt.    Ltd.   Through
Owner/manager,      N.H.-6,       G.E.       Road,   Kumhari,     District-Durg,
Chhattisgarh., District : Durg, Chhattisgarh
                                                          --- Respondent(s)

1 - Shailendra Maheshwari, S/o Mr. Champa Lal Maheshwari, Aged About 50 Years R/o D-03/63, Kool Homes Colony, Mova, Daldalseoni Road, Raipur Chhattisgarh., District : Raipur, Chhattisgarh

---Petitioner(s) Versus

1 - State Of Chhattisgarh Through The Secretary Of Transport Department, Mahanadi Bhawan, New Raipur Chhattisgarh., District :

Raipur, Chhattisgarh

2 - Transport Commissioner Chhattisgarh Government, Transport Department, Indrawati Bhawan Atal Nagar, New Raipur Chhattisgarh., District : Raipur, Chhattisgarh 3 - Additional Commissioner Chhattisgarh Government, Transport Department, C-Block, 3rd Floor, Indrawati Bhawan Atal Nagar, New Raipur Chhattisgarh., District : Raipur, Chhattisgarh 4 - Regional Transport Office, Raipur Through The Commissioner, Raipur Chhattisgarh., District : Raipur, Chhattisgarh 5 - National Informatics Centre, Through In Charge Officer, Room No. 14, 15, 16 2nd Floor, Administrative Block, Mantralay, Mahanadi Bhawan, Atal Nagar, Nava Raipur, Raipur Chhattisgarh., District :

Raipur, Chhattisgarh

6 - Vardhman Ford Vardhman Wheels Pvt. Ltd. Through Owner / Manager, N.H.-6, G.E. Road, Kumhari, District Durg Chhattisgarh., District : Durg, Chhattisgarh

--- Respondent(s)

1 - Bhilai Engineering Works 70-B, Industrial State, Nandini Road, Bhilai Durg, Durg Chhattisgarh. Through Its Director S.Arvind Singh Khurana, Aged About 45 Years, S/o Gurucharan Singh, Resident Of Malviya Nagar, Durg Chhattisgarh., District : Durg, Chhattisgarh

---Petitioner(s)

Versus

1 - State Of Chhattisgarh Through The Secretary Of Transport Department, Mahanadi Bhawan, New Raipur, Chhattisgarh., District :

Raipur, Chhattisgarh

2 - Transport Commissioner Chhattisgarh Government Transport Department, Indrawati Bhawan Atal Nagar, New Raipur Chhattisgarh, District : Raipur, Chhattisgarh 3 - Additional Commissioner Chhattisgarh Government, Transport Department, C-Block, 3rd Floor, Indrawati Bhawan Atal Nagar, New Raipur Chhattisgarh., District : Raipur, Chhattisgarh 4 - Regional Transport Office, Durg Through The Commissioner, Durg Chhattisgarh, District : Durg, Chhattisgarh 5 - National Informatics Centre Through In Charge Officer, Room No. 14, 15, 16 2nd Floor, Administrative Block, Mantralay, Mahanadi Bhawan, Atal Nagar, Nava Raipur, Raipur Chhattisgarh., District :

Raipur, Chhattisgarh

6 - Vardhman Ford Vardhman Wheels Pvt. Ltd. Through Owner/manager, N.H.-6, G.E. Road, Kumhari, Distt. Durg Chhattisgarh., District : Durg, Chhattisgarh

--- Respondent(s)

1 - Sudeep Lashkar, S/o Mr. Prakash Lashkar, Aged About 33 Years R/o Mig-12, C.G. Housing Board, Industrial State I E, Bhilai, Durg Chhattisgarh., District : Durg, Chhattisgarh

---Petitioner(s)

Versus

1 - State Of Chhattisgarh Through The Secretary Of Transport Department, Mahanadi Bhawan, New Raipur Chhattisgarh., District :

Raipur, Chhattisgarh

2 - Transport Commissioner Chhattisgarh Government, Transport Department, Indrawati Bhawan Atal Nagar, New Raipur Chhattisgarh., District : Raipur, Chhattisgarh 3 - Additional Commissioner Chhattisgarh Government, Trnasport Department, C - Block, 3rd Floor, Indrawati Bhawan Atal Nagar, New Raipur Chhattisgarh., District : Raipur, Chhattisgarh 4 - Regional Transport Office, Durg Through The Commissioner, Durg Chhattisgarh., District : Durg, Chhattisgarh 5 - National Informatics Centre Through In Charge Officer, Room No. 14, 15, 16 2nd Floor, Administrative Block, Mantralay, Mahanadi Bhawan, Atal Nagar, Nava Raipur, Raipur Chhattisgarh., District :

Raipur, Chhattisgarh

6 - Vardhman Ford Vardhman Wheels Pvt. Ltd. Through Owner / Manager, N.H.-6, G.E. Road, Kumhari, District Durg Chhattisgarh., District : Durg, Chhattisgarh

--- Respondent(s)

1 - Sanjay Jain S/o Mr. Parasmal Jain Aged About 46 Years Resident Of Ward No. 25, Makan No. 151k, New Sabji Market, Jagjiwan Ward, Dallirajhara, Distt. Balod (Chhattisgarh), District : Balod, Chhattisgarh

---Petitioner(s) Versus

1 - State Of Chhattisgarh Through The Secretary Of Transport Department, Mahanadi Bhawan, New Raipur Chhattisgarh, District :

Raipur, Chhattisgarh

2 - Transport Commissioner Chhattisgarh Government, Transport Department, Indrawati Bhawan Atal Nagar, New Raipur Chhattisgarh, District : Raipur, Chhattisgarh 3 - Additional Commissioner Chhattisgarh Government, Transport Department, C-Block, 3rd Floor, Indrawati Bhawan Atal Nagar, New Raipur Chhattisgarh, District : Raipur, Chhattisgarh 4 - Regional Transport Office Balod Through The Commissioner, Balod Chhattisgarh., District : Balod, Chhattisgarh 5 - National Informatics Centre Through Incharge Officer Room No. 14, 15, 16 2nd Floor, Administrative Block, Mantralay, Mahanadi Bhawan, Atal Nagar, Nava Raipur, Raipur Chhattisgarh., District : Raipur, Chhattisgarh 6 - Vardhman Ford Vardhman Wheels Pvt. Ltd. Through Owner/manager, N.H.-6, G.E. Road, Kumhari, Distt. Durg Chhattisgarh., District : Durg, Chhattisgarh

--- Respondent(s) (Cause Title is taken from CIS System)

For Petitioner : Mr. Raza Ali, Advocate

For State : Mr. Sangharsh Pandey, Govt. Advocate

Hon'ble Mr. Justice Amitendra Kishore Prasad

Order on Board

09/04/2026

1. Learned counsel for the petitioner submits that, by efflux of time,

the present petition has been rendered infructuous.

2. In view of the submission made by learned counsel for the

petitioner, the petition is dismissed as having been rendered

infructuous.

Sd/-


                                           (Amitendra Kishore Prasad)
Shayna                                               Judge
 

 
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