Maya Traders Sakti vs Smt. Samund Sahu
2025 Latest Caselaw 4372 Chatt

Chattisgarh High Court

Maya Traders Sakti vs Smt. Samund Sahu on 10 September, 2025

                                                       1




                                                                   2025:CGHC:46298
        Digitally
        signed by
        SOURABH
                                                                                  NAFR
SOURABH PATEL
PATEL   Date:
        2025.09.11
        11:32:54
        +0530              HIGH COURT OF CHHATTISGARH AT BILASPUR
                                          ACQA No. 781 of 2024


                     1 - Maya Traders Sakti Proprietor Satish Bansal, S/o Govind
                     Ram Agrawal , Aged 37 Year , R/o Budhari Bazaar Sakti, Tehsil
                     Sakti, District Janjgir Champa, Chhattisgarh.
                                                                             ... Appellant
                                                   versus

                     1 - Smt. Samund Sahu Sarpanch Gram Panchayat Sakreli Kala
                     R/o Village Sakreli Kalw, Tehsil Sakti, District Janjgir Champa,
                     Chhattisgarh.


                     2 - Kartikram Jaiswal Sachiv, Gram Panchayat Sakreli Kala R/o
                     Village Sakreli Kalw, Tehsil Sakti, District Janjgir Champa,
                     Chhattisgarh.
                                                                          ... Respondents

                     For Appellant           : None.

                     For Respondents         : None

Hon'ble Shri Justice Sanjay Kumar Jaiswal

Judgment on Board 10/09/2025

1. On 29.08.2024 and today, when the matter is called twice,

none appeared on behalf of the appellant, it appears that

the appellant is not interested in this case.

2. In the absence of any representation on behalf of the

appellant, this Court is left with no other option but to

dismiss the appeal for want of prosecution.

3. Accordingly, the instant appeal is dismissed for want of

prosecution.

Sd/-

(Sanjay Kumar Jaiswal) Judge Sourabh P.