M/S Saubhagya Tilak Hotels Pvt. Ltd vs Principal Commissioner Of Central ...
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Chattisgarh High Court

M/S Saubhagya Tilak Hotels Pvt. Ltd vs Principal Commissioner Of Central ... on 9 May, 2025

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                                                          ANKIT
                                                  ANKIT KUMAR
                                                  KUMAR SINGH
                                                  SINGH Date:
                                                        2025.05.09
                                                          18:45:04
                                                          +0530




       HIGH COURT OF CHHATTISGARH AT BILASPUR


                     TAXC No. 93 of 2024

M/S SAUBHAGYA TILAK HOTELS PVT. LTD., versus PRINCIPAL
COMMISSIONER OF CENTRAL EXCISE CENTRAL EXCISE
BUILDING,

                          Order on Board



09/05/2025         Mr. Rahul Tamaskar, Advocate, appears on
             behalf of Mr. Bhishm Aluwalia, counsel for the
             appellant.

                   Mr. Ashutosh Kachhwaha, counsel for the
             respondent.

Today the case is listed for further hearing.

Argument heard.

Reserved for judgment.

             [




                         Sd/-                        Sd/-
                 (Sanjay K. Agrawal)       (Sanjay Kumar Jaiswal)
                       Judge                      Judge


    Ankit