Rahul Bajpai vs Chhattisgarh State Industrial ...
2025 Latest Caselaw 191 Chatt

Chattisgarh High Court

Rahul Bajpai vs Chhattisgarh State Industrial ... on 8 May, 2025

                                                     1/1




                           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                             FA No. 185 of 2016

                       Rahul Bajpai versus Chhattisgarh State Industrial Development
                                             Corporation Ltd.


                                                Order Sheet




                    08.05.2025
                                       Mr. Abhyuday Singh, counsel for the appellant.

                                       Mr. Ayaz Naved, counsel for respondent.

Arguments heard.

Reserved for judgment.

Learned counsel for the parties are directed to

submit written synopsis within two weeks.

Sd/-

(Narendra Kumar Vyas) Judge

Manish

Digitally signed by MANISH MANISH YADAV YADAV Date:

2025.05.08 16:14:42 +0530