Chattisgarh High Court
Tikendra Kumar Kamde vs State Of Chhattisgarh on 6 May, 2025
1
2025:CGHC:20622
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 3173 of 2025
1 - Aghanoo Ram Kotendra S/o Pekhan Lal Kotendra Aged About 52
Digitally
signed by
SHOAIB
SHOAIB ANWAR
ANWAR Date:
Years Working As Teacher (L.B.), Government Middle School Boriya
2025.05.07
16:18:27
+0530
Thekedari, Block- Manpur, District- Mohala-Manpur, Ambagarh-Chowki
(C.G.)
2 - Janak Lal Arya S/o Prem Singh Arya Aged About 53 Years Working
As Teacher (L.B.), Government Middle School Bagdongri, Block-
Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
3 - Susan Abraham W/o Bency C. Abraham Aged About 56 Years
Working As Teacher (L.B.), Government Middle School Dorba, Block-
Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
4 - Uday Ram Nirmal S/o Binjhwar Singh Nirmal Aged About 48 Years
Working As Head Master, Government Middle School Markeli, Block-
Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
2
5 - Bishelal Dhankar S/o Gaya Ram Dhankar Aged About 46 Years
Working As Lecturer (L.B.), Government High School Kosmi, Block-
Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
6 - Chandra Shekhar Uike S/o Baldu Ram Uike Aged About 51 Years
Working As Lecturer (L.B.), Government H.S. School Khadgaon, Block-
Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
7 - Pushpak Kumar Sahu S/o Top Singh Sahu Aged About 55 Years
Working As Head Master, Government Middle School Dorba, Block-
Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
8 - Thakur Ram Tandiya S/o Shyam Singh Tandiya Aged About 54
Years Working As Head Master, Government Middle School Jakke,
Block- Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
9 - Thanwarin Kotendra W/o Aghanoo Ram Kotendra Aged About 50
Years Working As Teacher (L.B.), Government Middle School Kosmi,
Block- Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
10 - Surendra Kumar Nandre S/o Mahajan Nandre Aged About 52 Years
Working As Teacher (L.B.), Government Middle Boys School Khadgaon,
Block- Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
11 - Kuleshwari Deshmukh W/o Nandlal Deshmukh Aged About 51
Years Working As Teacher (L.B.), Government Middle School Kosmi,
3
Block- Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
12 - Israj Khan S/o Ibrahim Khan Aged About 60 Years Working As
Teacher (L.B.), Government Middle School Choriya Fulkodo, Block-
Manpur, District- Mohala-Manpur, Ambagarh-Chowki (C.G.)
13 - Deepak Deshmukh W/o Nandkishor Deshmukh Aged About 44
Years Working As Teacher (L.B.), Government Middle School
Pandarwarni, Block- Manpur, District- Mohala-Manpur, Ambagarh-
Chowki (C.G.)
14 - Dhal Singh Deshmukh S/o Agrahij Ram Deshmukh Aged About 52
Years Working As Teacher (L.B.), Government Middle School Boriya
Thekedari, Block- Manpur, District- Mohala-Manpur, Ambagarh-Chowki
(C.G.)
--- Petitioner(s)
versus
1 - State Of Chhattisgarh Through The Secretary School Education
Department, Mantralaya Mahanadi Bhawan, Atal Nagar, Naya Raipur,
Revenue And Civil District Raipur (C.G.)
2 - The Secretary, Panchayat And Rural Development, Government Of
Chhattisgarh, Mantralaya Mahanadi Bhawan, Atal Nagar, Naya Raipur,
Revenue And Civil District Raipur (C.G.)
4
3 - Director Directorate Of Public Instruction Indrawati Bhawan, Atal
Nagar, Naya Raipur, District Raipur (C.G.)
4 - The Commissioner Cum Director Directorate Of Panchayat, Indravati
Bhawan, Atal Nagar, Naya Raipur, District Raipur (C.G.)
5 - The District Education Officer, Mohala Manpur Ambagarh-Chowki,
District- Mohala Manpur Ambagarh-Chowki (C.G.,)
6 - The Block Education Officer, Manpur, District- Mohala Manpur
Ambagarh-Chowki (C.G.,)
7 - The Chief Executive Officer, Zila Panchayat Mohala, Manpur
Ambagarh-Chowki, District- Mohala Manpur Ambagarh-Chowki (C.G.,)
8 - The Chief Executive Officer, Janpad Panchayat Manpur District-
Mohala Manpur Ambagarh-Chowki (C.G.,)
--- Respondent(s)
1 - Tikendra Kumar Kamde S/o Yashwant Rao Aged About 39 Years
Workig As Assistant Teacher (L.B.) Government Primary School Patel
Para Wako Block Manpur Distict - Mohala Manpur Ambagarh- Chowki
(C.G.)
2 - Tulsi Ram Purame S/o Rohidas Purame Aged About 49 Years
Working As Assistant Teacher (L.B.) Govt. Primary School Michgaon
Block Manpur District - Mohala Manpur Ambagarh -Chowki (C.G.)
3 - Prakash Kumar Komre S/o Mochi Ram Komre Aged About 46 Years
Working As Assistant Teacher (L.B.) Govt. Primary School Chikhlan
Block Manpur District - Mohala Manpur Ambagarh -Chowki (C.G.)
4 - Trilok Chand Vyas S/o Sampat Lal Aged About 57 Years Working As
Assistant Teacher (L.B.) Govt. Primary School Umarpal Block Manpur
District - Mohala Manpur Ambagarh -Chowki (C.G.)
5 - Bhagirathi Yadav S/o Ganga Ram Yadav Aged About 45 Years
Working As Assistant Teacher (L.B.) Govt. Middle School Choriya
Fulkoda Block Manpur District - Mohala Manpur Ambagarh -Chowki
(C.G.)
6 - Haseen Quraishi W/o Abdul Salam Quraishi Aged About 55 Years
Working As Assistant Teacher (L.B.) Govt. Primary School Choriya
Fulkoda Block Manpur District - Mohala Manpur Ambagarh -Chowki
(C.G.)
7 - Purneshwari Thakur W/o Rewtram Mandavi Aged About 46 Years
Working As Assistant Teacher (L.B.) Govt. Primary School Kanya
Ashram Hathra Block Manpur District - Mohala Manpur Ambagarh -
Chowki (C.G.)
8 - Tilak Ratre S/o Prem Singh Ratre Aged About 37 Years Working As
Assistant Teacher (L.B.) Govt. Primary School Kattapar Block Manpur
District - Mohala Manpur Ambagarh -Chowki (C.G.)
9 - Pramod Kumar Verma S/o Ramkumar Verma Aged About 46 Years
Working As Assistant Teacher (L.B.) Govt. Primary School Adjalpara
Block Manpur District - Mohala Manpur Ambagarh -Chowki (C.G.)
10 - Sanjeev Kumar Sahu S/o Dhumraj Sahu Aged About 41 Years
Working As Assistant Teacher (L.B.) Govt. Primary School Pushwada
Block Manpur District - Mohala Manpur Ambagarh -Chowki (C.G.)
11 - Chhatter Singh Thakur S/o Mansha Ram Thakur Aged About 47
Years Workig As Assistant Teacher (L.B.) Government Primary School
Kosmi Block Manpur Distict - Mohala Manpur Ambagarh- Chowki (C.G.)
12 - Mannu Ram Deshmukh S/o Punit Ram Deshmukh Aged About 40
Years Workig As Assistant Teacher (L.B.) Government Primary School
Vako Block Manpur Distict - Mohala Manpur Ambagarh- Chowki (C.G.)
13 - Purnima Kawr W/o Dharmendra Kawr Aged About 39 Years Workig
As Assistant Teacher (L.B.) Government Primary School Kanya Ashram
Audhi Block Manpur Distict - Mohala Manpur Ambagarh- Chowki (C.G.)
14 - Lekhendra Kumar Goyal S/o Bihari Das Goyal Aged About 35 Years
Workig As Assistant Teacher (L.B.) Government Higher School Aundhi
Block Manpur Distict - Mohala Manpur Ambagarh- Chowki (C.G.)
15 - Shiv Dayal Taram S/o Amaroo Ram Aged About 48 Years Workig
As Assistant Teacher (L.B.) Government Primary School Jakke Block
Manpur Distict - Mohala Manpur Ambagarh- Chowki (C.G.)
16 - Nandlal Deshmukh S/o Radhe Ram Deshmukh Aged About 58
Years Workig As Assistant Teacher (L.B.) Government Primary School
Tado Block Manpur Distict - Mohala Manpur Ambagarh- Chowki (C.G.)
17 - Rekha Sindrame D/o Dilip Sindrame Aged About 43 Years Workig
As Teacher (L.B.) Government Primary School Etegarda Block Manpur
Distict - Mohala Manpur Ambagarh- Chowki (C.G.)
18 - Ramnath Salame S/o Dhaniram Salame Aged About 39 Years
Workig As Assistant Teacher (L.B.) Government Primary School Dorba
Block Manpur Distict - Mohala Manpur Ambagarh- Chowki (C.G.)
19 - Mukesh Kumar S/o Suruj Lal Aged About 39 Years Workig As
Assistant Teacher (L.B.) Government Primary School Ghodajhari Block
Manpur Distict - Mohala Manpur Ambagarh- Chowki (C.G.)
20 - Goukaran Lal Dewangan S/o Dhansay Dewangan Aged About 42
Years Workig As Assistant Teacher (L.B.) Government Primary School
Halepayali Block Manpur Distict - Mohala Manpur Ambagarh- Chowki
(C.G.)
---Petitioner(s)
Versus
1 - State Of Chhattisgarh Through The Secretary School Education
Department Mantralaya Mahanadi Bhawan Atal Nagar Naya Raipur
Revenue And Civil District - Raipur (C.G.)
2 - The Secretary Panchayat And Rural Development Government Of
Chhattisgarh Mantralaya Mahanadi Bhawan Atal Nagar Naya Raipur
Revenue And Civil District - Raipur (C.G.)
3 - Director Directorate Of Public Instruction Indrawati Bhawan Atal
Nagar Naya Raipur District - Raipur (C.G.)
4 - The Commisssioner Cum Director Directorate Of Panchayat Indrawati
Bhawan Atal Nagar Naya Raipur District - Raipur (C.G.)
5 - The District Education Officer Mohala Manpur Ambagarh Chowki
District - Mohala Manpur Ambagarh Chowki (C.G.)
6 - The Block Education Officer Manpur District Mohala Manpur
Ambagarh Chowki (C.G.)
7 - The Chief Executive Officer Zila Panchayat Mohala Manpur
Ambagarh Chowki District - Mohala Manpur Ambagarh - Chowki (C.G.)
8 - The Chief Executive Officer Janpad Panchayat Manpur District -
Mohala Manpur Ambagarh Chowki (C.G.)
--- Respondent(s)
(Cause title taken from CIS)
For Petitioner(s) : Shri R.K. Verma, Advocate.
For Respondent(s) : Shri Kanwaljeet Singh Saini and Shri Risabh
Bisen, Panel Lawyers.
Hon'ble Shri Bibhu Datta Guru, Judge
Order on Board
06.05.2025
1. Since the identical issues involved in the above mentioned writ
petitions, they are being heard and decided by this common order.
2. By the present writ petitions, the petitioners are seeking direction
towards the respondent authorities for grant of Kramonnati
Vetanman on completion of 10 years of service in view of the order
dated 28.02.2024 passed by the Division Bench of this High Court
in WA No. 261/2023 and also as per circular dated 10.03.2017
issued by the State Government of C.G.
3. The claim of the petitioners is with regard to grant of Kramonnati
Vetanman. Learned counsel for the petitioners submits that with
regard to award of Kramonnati Vetanman, some circular has also
been issued by the respondent-State. Apart from this, Division
Bench of this Court in case of Smt. Sona Sahu vs. State of
Chhattisgarh and others in W.A. No. 261 of 2023, has also
considered the identical issue. The petitioners are also entitled for
Kramonnati Vetanman. He further submits that at present, these
petitions may be disposed of with liberty to the petitioners to make
a representation to the competent authority in light of order dated
28/02/2024 passed by this Court in W.A. No.261 of 2023.
4. Learned State counsel opposes the submission made by learned
counsel for the petitioners.
5. I have heard learned counsel for the parties and perused the
pleadings and the documents.
6. Against the order passed in WA No. 261 of 2023, the State
preferred a review petition bearing REVP No. 147 of 2024, which
was considered and rejected by a detailed order. There against the
State filed an SLP before the Supreme Court bearing SLP (C) No.
58525 of 2024, which was dismissed by order dated 17.03.2025.
7. Be that as it may, looking to the limited prayer made by learned
counsel for the petitioners, these petitions at this stage are
disposed of permitting the petitioners to make representation
raising all grounds as raised in these writ petitions to competent
authority annexing all relevant documents and judgment of this
Court passed in W.A. No. 261 of 2023. On such representation
being made, it is expected that the competent authority shall
consider the same in accordance with law considering the
circular(s) issued in this regard, in light of judgment of this Court in
W.A. No.261 of 2023 within further period of 4 months from the
date of receipt of such representation. It is made clear that this
Court has not expressed any opinion on merits of this case, it is for
the competent authority to consider the claim of petitioners on its
own merits.
8. With the aforesaid observation, the writ petitions are disposed of.
Sd/-
(Bibhu Datta Guru)
Judge
Shoaib
