Rameshwar Maravi vs State Of Chhattisgarh
2025 Latest Caselaw 105 Chatt

Chattisgarh High Court

Rameshwar Maravi vs State Of Chhattisgarh on 5 May, 2025

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                          CRA       No. 1297      of   2024
               Rameshwar Maravi Versus State of Chhattisgarh
                                     Order sheet



05/05/2025        Mr. Arun Kumar Shukla, Advocate for the Appellant.


                  Mr.   S.S.      Baghel,   Dy.    Government   Advocate    for   the

             respondent/State.

With the consent of the parties, since we proceed to hear the

matter finally, I.A. No.1/2024, which is an application for suspension

of sentence and for grant of bail to the appellant, stands disposed of.

Final order/Judgment passed separately.

                           Sd/-                                      Sd/-

                     (Arvind Kumar Verma)                       (Ramesh Sinha)
                           Judge                                 Chief Justice




   J.