Domar Singh Verma vs Mohd. Raja
2025 Latest Caselaw 2245 Chatt

Chattisgarh High Court

Domar Singh Verma vs Mohd. Raja on 4 March, 2025

Author: Narendra Kumar Vyas

Bench: Narendra Kumar Vyas

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                                                                           2025:CGHC:10442

                                                                                         NAFR

                              HIGH COURT OF CHHATTISGARH AT BILASPUR


                                               CRMP No. 685 of 2025

                      1 - Domar Singh Verma S/o Late Jagannath Verma Aged About 80
                      Years R/o Kasaridih, Borsi Road, Durg, Behind Sahgal Garage, Ward
                      No. 43, P.S. Padmanabhpur, Chowki And Post Office, Kasaridih, Durg,
                      Tahsil And District Durg Chhattisgarh.
                                                                           ... Petitioner

                                                       versus

                      1 - Mohd. Raja S/o Dubadin R/o Lig - 168, Bank Of Railway Line,
                      Panchshil Nagar (Colony), Borsi, P.S. Padmanabhpur, Durg, Tahsil And
                      District Durg Chhattisgarh.
                                                                          ---- Respondent

For Petitioner : Mr. S.K. Chaturvedi, Advocate.

Hon'ble Shri Justice Narendra Kumar Vyas Order On Board 04.03.2025

1. The default pointed out by the Registry is overruled.

KISHORE KUMAR 2. The present Cr.M.P. has been preferred by the petitioner DESHMUKH

seeking leave to appeal against the judgment dated 27.11.2024

passed by the JMFC Durg in Complaint Case No. 2124/2019.

3. On due consideration, leave to appeal is granted. Accordingly, the present Cr.M.P. stands allowed.

4. Registry is directed to register the present Cr.M.P. as acquittal

appeal.

5. Let notice be issued to the Respondent on payment of process fee as per rules after registration of acquittal appeal.

6. The matter be listed for further consideration on 9th June, 2025.

Sd/-

(Narendra Kumar Vyas) Judge Deshmukh