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Satrughan vs Hirendra Das
2025 Latest Caselaw 2212 Chatt

Citation : 2025 Latest Caselaw 2212 Chatt
Judgement Date : 28 February, 2025

Chattisgarh High Court

Satrughan vs Hirendra Das on 28 February, 2025

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Digitally signed              HIGH COURT OF CHHATTISGARH AT BILASPUR
by AVANISH
KUMAR
PATHAK
Date:                                       FA No. 68 of 2020
2025.03.17
12:24:18 +0530
                                SATRUGHAN versus HIRENDRA DAS



                                               Order Sheet



                   28/02/2025        Mr. Ravindra Sharma, Adv. for appellant.
                                     Mr. Rakesh Thakur, Adv. for respondent No. 1.

Ms. Mandvi Bhardwaj, PL for respondent No. 2. Arguments heard. Judgment reserved.

Sd/-

(Naresh Kumar Chandravanshi) Judge

Pathak

 
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