Smt. Sushila Thakre vs Pawan Kumar Soni
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Chattisgarh High Court

Smt. Sushila Thakre vs Pawan Kumar Soni on 28 February, 2025

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                    HIGH COURT OF CHHATTISGARH AT BILASPUR

                                        FA No. 155 of 2020

                      SMT. SUSHILA THAKRE versus PAWAN KUMAR SONI

                                          Order on Board




28/02/2025                     None for the appellant.
                               Mr. Mayank Mulchandani, Advocate on behalf of Mr. P.R.
                       Patankar, counsel for the respondent / defendant.

Counsel for the respondent submits that First Appeal No. 17 / 2020 has also been filed by appellant / plaintiff challenging the same judgment & decree, therefore, this case may be listed alongwith First appeal No. 17 / 2020.

As prayed by him, list this case alongwith First Appeal No. 17 / 2020.

Sd/-

(Naresh Kumar Chandravanshi) Judge

Amit

Digitally signed by AMIT AMIT KUMAR DUBEY KUMAR Date:

DUBEY 2025.03.04 11:29:00 +0530