Smt. Savita Shukla vs Smt. Shweta Mishra
2025 Latest Caselaw 2206 Chatt

Citation : 2025 Latest Caselaw 2206 Chatt
Judgement Date : 28 February, 2025

Chattisgarh High Court

Smt. Savita Shukla vs Smt. Shweta Mishra on 28 February, 2025

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                       HIGH COURT OF CHHATTISGARH AT BILASPUR


                                       FA No. 47 of 2024
Digitally
signed by
RAMAKANT           SMT. SAVITA SHUKLA versus SMT. SHWETA MISHRA
NIRALA

                                          Order Sheet




            28/02/2025        Mr. H. B. Agrawal, Senior counsel with Ms. A.
                         Sandhya Rao, counsel for the appellants.
                              Mr. B. P. Sharma and Mr. K. N. Singh, counsel for the
                         respondent.

Arguments heard. Reserved for judgment.

                                Sd/-                                Sd/-
                           Rajani Dubey                     Sachin Singh Rajput
                               Judge                              Judge




              Nirala

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