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Jayaswal Neco Industries Limited vs M/S P.S. Steel Tube
2025 Latest Caselaw 2184 Chatt

Citation : 2025 Latest Caselaw 2184 Chatt
Judgement Date : 27 February, 2025

Chattisgarh High Court

Jayaswal Neco Industries Limited vs M/S P.S. Steel Tube on 27 February, 2025

                                                 1/1




             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                        FA No. 477 of 2019


    JAYASWAL NECO INDUSTRIES LIMITED, versus M/S P.S. STEEL TUBE



                                              Order Sheet




 27/02/2025                     Shri Abhinav Kardekar and Ms. Neha Baid, counsel for the
                     appellant/s.
                                Shri Sidhharth Rathore, counsel for the respondent.

Arguments heard. Reserved for judgment.

                                       Sd/-                               Sd/-
                                ( Rajani Dubey )                 (Sachin Singh Rajput)
                                     Judge                              Judge




    Deepti




DEEPTI    HARIKUMAR

HARIKUMAR Date:

2025.02.27 16:46:08 +0530

 
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