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Branch Manager United India Insurance ... vs Shashikala
2025 Latest Caselaw 2101 Chatt

Citation : 2025 Latest Caselaw 2101 Chatt
Judgement Date : 24 February, 2025

Chattisgarh High Court

Branch Manager United India Insurance ... vs Shashikala on 24 February, 2025

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                                                     Digitally signed by ANJANI
                                                     KUMAR ALLENA
                                                     Date: 2025.03.01 10:36:25 +0530




        HIGH COURT OF CHHATTISGARH AT BILASPUR

                           MAC No. 1030 of 2015

Branch Manager United India Insurance Company Limited versus Smt. Fudo
                                      Devi
                                Order Sheet
       MAC No.1038/2015, MAC No.1043/2015 & MAC No.924/2018


 24/02/2025                         MAC No.1030/2015
                    Shri Pankaj Agrawal and Smt. Swati Agrawal, counsel for

              the appellant/United India Insurance Company Limited

                    Ms. Akanksha Vishwarkarma appears on behalf of Shri

              A.N.Pandey, counsel for respondents No. 1 to 3/Claimants

Ms. Manisha Yadav appears on behalf of Shri Arun Kumar

Shukla, counsel for respondents No. 6 & 7 - Ashok Kuamr

Gupta and Janak Prasad.

None for respondents No. 4 & 5, though served.

Shri Arvind Panda, counsel for respondent No.8/Bajaj

Allianz General Insurance Company Limited.

Cross-appeal filed on behalf of Claimants on 11.01.2016

for enhancement is already admitted for hearing.

Shri Pankaj Agrawal and Smt. Swati Agrawal, counsel for

the appellant/United India Insurance Company Limited

Ms. Akanksha Vishwarkarma appears on behalf of Shri

A.N.Pandey, counsel for respondents No. 1 & 2.

Ms. Manisha Yadav appears on behalf of Shri Arun Kumar

Shukla, counsel for respondents No. 5 & 6 - Ashok Kuamr

Gupta and Janak Prasad.

None for respondents No.3 & 4, though served.

Shri Arvind Panda, counsel for respondent No.7/Bajaj

Allianz General Insurance Company Limited.

Cross-appeal filed on behalf of claimants on 11.01.2016

for enhancement is admitted for hearing.

Shri Pankaj Agrawal and Smt. Swati Agrawal, counsel for

the appellant/United India Insurance Company Limited

Ms. Akanksha Vishwarkarma appears on behalf of Shri

Ms. Manisha Yadav appears on behalf of Shri Arun Kumar

Shukla, counsel for respondents No. 8 & 9 - Ashok Kuamr

Gupta and Janak Prasad.

None for respondents No.6 & 7, though served.

Shri Arvind Panda, counsel for respondent No.10/Bajaj

Allianz General Insurance Company Limited.

Heard on I.A.no. 04/2021 for condonation of delay in filing

Cross-appeal filed on 11.03.2021.

On due consideration and for the reasons mentioned in

the said application, which is duly supported by an affidavit, the

same is allowed and the delay is condoned.

Accordingly, Cross-appeal is admitted for hearing.

Shri Pankaj Agrawal and Smt. Swati Agrawal, counsel for

the appellant/United India Insurance Company Limited

None for respondents No. 1 to 5, though served.

Shri Rakesh Kumar, counsel for respondents No. 6 & 7.

None for respondents No.8 & 9, though served.

Shri Arvind Panda, counsel for respondent No.10/Bajaj

Allianz General Insurance Company Limited.

With the consent of the parties, heard these matters

finally.

Judgment dictated in open Court. Signed and dated

separately.

Sd/-

(Radhakishan Agrawal) Judge Anjani

 
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